← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI P V KEMPAIAH (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE
ITA 375/BANG/2019[2011-12]Status: Disposed31/12/2019AY 2011-12
AVIATORS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2730/BANG/2018[2013-14]Status: Disposed31/12/2019AY 2013-14
STATE BANK OF INDIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 16(2), BANGALORE
ITA 1642/BANG/2019[2013-14]Status: Disposed30/12/2019AY 2013-14
SRI. SENAPATHY GOPALAKRISHNAN,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(4), BANGALORE
ITA 1414/BANG/2019[2016-17]Status: Disposed30/12/2019AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S SILVERLINE INVESTMENTS, BANGALORE
ITA 2985/BANG/2018[2015-16]Status: Disposed30/12/2019AY 2015-16
M/S INCAP CONTRACT MANUFACTURING SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 697/BANG/2017[2012-13]Status: Disposed30/12/2019AY 2012-13
MOHAMMED AKRAM,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(2), BANGALORE
ITA 1606/BANG/2019[2010-11]Status: Disposed26/12/2019AY 2010-11
SMT. VINODA S KOTAGUNSHI,HUBLI vs INCOME TAX OFFICER, WARD- 1(4), HUBLI
ITA 1402/BANG/2019[2013-14]Status: Disposed26/12/2019AY 2013-14
M/S. THE KARNATAKA ALPSANKYATAR PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD - 1, BAGALKOT
ITA 1189/BANG/2019[2013-14]Status: Disposed26/12/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs M/S PUNE DYNASTY PROJECTS PVT LTD, BANGALORE
ITA 3260/BANG/2018[2014-15]Status: Disposed26/12/2019AY 2014-15
M/S CHANNAPALA CHIT FUND,DAVANGERE vs INCOME TAX OFFICER WARD-1(1), DAVANGERE
ITA 2440/BANG/2018[2015-16]Status: Disposed26/12/2019AY 2015-16
M/S SHRI POORNSANDA VIVIDODDESH SOUHARDA SAHAKARI NIYAMITHA,MANGALORE vs INCOME TAX OFFICER WARD-2(1), MANGALORE
ITA 873/BANG/2019[2016-17]Status: Disposed23/12/2019AY 2016-17
SHRI. MALLIKARJUN SIDDAGADA HOSAGANA,VIJAYAPUR vs THE INCOME TAX OFFICER, WARD- 1, VIJAYAPUR
ITA 1582/BANG/2019[2014-5]Status: Disposed23/12/2019
M/S. KANAKADAS PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD - 1, BAGALKOT
ITA 1187/BANG/2019[2015-16]Status: Disposed23/12/2019AY 2015-16
M/S CONVENTION HOTELS INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(2), BANGALORE
ITA 562/BANG/2019[2013-14]Status: Disposed20/12/2019AY 2013-14
SRI SUDHEER VALSALA SREEKUMARAN,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 393/BANG/2019[2013-14]Status: Disposed20/12/2019AY 2013-14
SHRI RAJESH AJJAVARA,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(1), BANGALORE
ITA 357/BANG/2019[2013-14]Status: Disposed20/12/2019AY 2013-14
M/S PKN CAPS AND POLYMERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 338/BANG/2019[2014-15]Status: Disposed20/12/2019AY 2014-15
M/S PKN CAPS AND POLYMERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 337/BANG/2019[2013-14]Status: Disposed20/12/2019AY 2013-14
SRI. SUNIL BHATIA,BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(1), BANGALORE
ITA 2216/BANG/2019[2012-13]Status: Disposed20/12/2019AY 2012-13