← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S.DAIWAJNA CREDIT CO-OPERATIVE SOCIETY LTD,UDUPI vs INCOME TAX OFFICER WARD-1, UDUPI
ITA 395/BANG/2018[2014-15]Status: Disposed3/1/2020AY 2014-15
PRASHANTH BOORUGU,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(4), BANGALORE
ITA 3148/BANG/2018[2013-14]Status: Disposed3/1/2020AY 2013-14
SRI GOLAYYA HIREMATH CONTRACTOR,KALABURAGI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI
ITA 992/BANG/2017[2009-10]Status: Disposed3/1/2020AY 2009-10
M/S. INCAP CONTRACT MANUFACTURING SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 32/BANG/2017[2008-09]Status: Disposed3/1/2020AY 2008-09
SUDHA NARAYANA MURTHY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 1413/BANG/2017[2011-12]Status: Disposed3/1/2020AY 2011-12
SMT. VEENA GOVERDHAN,BENGALURU vs INCOME TAX OFFICER, WARD-14(7), BENGALURU
ITA 586/BANG/2019[2006-07]Status: Disposed3/1/2020AY 2006-07
MR.MOHAMMADYUSUF R.DARGAD,DHARWAD vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2, HUBLI
ITA 289/BANG/2019[2014-15]Status: Disposed3/1/2020AY 2014-15
MR.MOHAMMADYSUF R, DARGAD,DHARWAD vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2, HUBBALI
ITA 288/BANG/2019[2014-15]Status: Disposed3/1/2020AY 2014-15
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-3, BANGALORE vs M/S. INFORMATICA BUSINESS SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 2024/BANG/2019[2010-11]Status: Disposed3/1/2020AY 2010-11
SMT. MAHALAKSHMI,BENGALURU vs THE INCOME TAX OFFICER, WARD-2(2)(4), BENGALURU
ITA 1869/BANG/2019[2015-16]Status: Disposed3/1/2020AY 2015-16
SMT. SHEELA ANANTH,BENGALURU vs THE INCOME TAX OFFICER, WARD-2(2)(5), BANGALORE
ITA 1868/BANG/2019[2015-16]Status: Disposed3/1/2020AY 2015-16
SHRI. JOGGERE ANANTH SANTOSH,BENGALURU vs THE INCOME TAX OFFICER, WARD-2(2)(5), BENGALURU
ITA 1867/BANG/2019[2015-16]Status: Disposed3/1/2020AY 2015-16
SHARANABASAVESHWAR CREDIT SOUHARD SAHAKRI NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD- 2, BAGALKOT
ITA 1699/BANG/2019[2016-17]Status: Disposed3/1/2020AY 2016-17
NXP SEMICONDUCTORS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 397/BANG/2017[2007-08]Status: Disposed3/1/2020AY 2007-08
JDA SOFTWARE PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITA 2579/BANG/2017[2013-14]Status: Disposed3/1/2020AY 2013-14
SURENDRA LAXMANRAO VAIDYA,GADAG vs INCOME TAX OFFICER, WARD-2, GADAG
ITA 1952/BANG/2017[2012-13]Status: Disposed3/1/2020AY 2012-13
SRI KRISHNARAJENDRA CHARITABLE TRUST,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2011/BANG/2019[2019-20]Status: Disposed2/1/2020AY 2019-20
M/S. CHIRANTHANA,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2014/BANG/2019[2019-20]Status: Disposed2/1/2020AY 2019-20
ACIT, BANGALORE vs SHRI. V. SANDESH, BANGALORE
ITA 127/BANG/2016[2007 - 08]Status: Disposed2/1/2020
M/S NORTHERN OPERATING SERVICES PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 2840/BANG/2017[2013-14]Status: Disposed1/1/2020AY 2013-14
