← All Benches

ITAT Bangalore Bench

18,481 judgments

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE vs M/S NOVA MEDICAL CENTRES PRIVATE LIMITED, BANGALORE

ITA 3429/BANG/2018[2013-14]Status: Disposed10/1/2020AY 2013-14

M/S B AND B INFRATECH LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(3), BANGALORE

ITA 2438/BANG/2018[2005-06]Status: Disposed10/1/2020AY 2005-06

M/S METRICSTREAM INFOTECH(INDIA) PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 1688/BANG/2018[2014-15]Status: Disposed10/1/2020AY 2014-15

RAMBUS CHIP TECHNOLOGIES(INDIA) PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 978/BANG/2017[2011-12]Status: Disposed10/1/2020AY 2011-12

SANJH RAKESH CHAWLA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(1), BANGALORE

ITA 2180/BANG/2017[2007-08]Status: Disposed10/1/2020AY 2007-08

DCIT, BANGALORE vs M/S EF INFORMATION SYSTEMS PVT. LTD., BANGALORE

ITA 274/BANG/2016[2011-12]Status: Disposed10/1/2020AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR ENERGY LTD., BANGALORE

ITA 1987/BANG/2016[2007-08]Status: Disposed10/1/2020AY 2007-08

M/S. JITO BELGAUM CHAPTER,BELAGAVI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2091/BANG/2019[2019-20]Status: Disposed9/1/2020AY 2019-20

M/S. DHANVANTARI MULTISPECIALTY HOSPITAL,BAGALKOT DIST vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAUM

ITA 1703/BANG/2018[2013-14]Status: Disposed9/1/2020AY 2013-14

INCOME TAX OFFICER (EXEMPTIONS), WARD- 1, GULBARGA vs SHIVPUR SHIKSHANA SAMITI, BALLARI

ITA 915/BANG/2019[2015-16]Status: Disposed8/1/2020AY 2015-16

SHRI GURAPPA P GAWALI,BIJAPUR vs INCOME TAX OFFICER WARD-1, BIJAPUR

ITA 647/BANG/2019[2002-03]Status: Disposed8/1/2020AY 2002-03

M/S N B HIREMATH,HUBLI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, HUBLI

ITA 2390/BANG/2018[2014-15]Status: Disposed8/1/2020AY 2014-15

M/S HANGYA ICE CREAM PVT LTD,HUBBALI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBBALI

ITA 1447/BANG/2018[2013-14]Status: Disposed8/1/2020AY 2013-14

SRI A C JAGADESH,MYSORE vs INCOME TAX OFFICER WARD-2(2), MYSORE

ITA 1846/BANG/2017[2011-12]Status: Disposed8/1/2020AY 2011-12

SMT. REKHA RAVISH KAMATH,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BENGALURU

ITA 2035/BANG/2019[2016-17]Status: Disposed7/1/2020AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- 1(1), BANGALORE vs M/S. APPLE INDIA PRIVATE LIMITED, BANGALORE

ITA 1281/BANG/2019[2009-10]Status: Disposed7/1/2020AY 2009-10

M/S POOJA PETROLEUM,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR

ITA 270/BANG/2019[2015-16]Status: Disposed3/1/2020AY 2015-16

SHRI. DEV KUMAR ROY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 2250/BANG/2019[2016-17]Status: Disposed3/1/2020AY 2016-17

JOGGERE SAMPANGAPPA VENKATESH,BENGALURU vs THE INCOME TAX OFFICER, WARD- 2(2)(5), BENGALURU

ITA 1872/BANG/2019[2015-16]Status: Disposed3/1/2020AY 2015-16

SHRI. JOGGERE SAMPANGAPPA ANANTH,BENGALURU vs THE INCOME TAX OFFICER, WARD-2(2)(4), BANGALORE

ITA 1866/BANG/2019[2015-16]Status: Disposed3/1/2020AY 2015-16