← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI K MAHESH KUMAR,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 1819/BANG/2017[2008-09]Status: Disposed17/1/2020AY 2008-09
M/S KENKERE INFRA TECH,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 1470/BANG/2017[2009-10]Status: Disposed17/1/2020AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE vs NITHYANANDA DHYANAPEETAM NITHYANANDAPURI, BANGALORE
ITA 135/BANG/2017[2012-13]Status: Disposed17/1/2020AY 2012-13
THE SHIMOGA DISTRICT CO-OPERATIVE,SHIMOGA vs ACIT-CIRCLE-1, SINDAGI
ITA 1499/BANG/2016[2011-12]Status: Disposed17/1/2020AY 2011-12
M/S KAYPEE ELECTRONICS & ASSOCIATES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 132/BANG/2016[2011-12]Status: Disposed17/1/2020AY 2011-12
SRISADANAND SOUHARD PATTINA SAHAKARI NIYAMIT,BIJAPURA vs INCOME TAX OFFICER, WARD- 3, VIJAYAPURA
ITA 1819/BANG/2019[2016-17]Status: Disposed14/1/2020AY 2016-17
M/S DIVYA JYOTHI CREDIT CO-OPERATIVE SOCIETY LMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 2347/BANG/2018[2013-14]Status: Disposed14/1/2020AY 2013-14
SMT. KUMARI NITHU AGARWAL,BENGALURU vs INCOME TAX OFFICER, WARD- 1(2)(1), BANGALORE
ITA 1903/BANG/2019[2014-15]Status: Disposed14/1/2020AY 2014-15
SRI RANGAPPA KRISHNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(2), BANGALORE
ITA 1064/BANG/2019[2014-15]Status: Disposed14/1/2020AY 2014-15
DCIT, BANGALORE vs M/S XAVIER INSTITUTE OF MANAGEMENT AND ENTREPREENEURSHIP, BANGALORE
ITA 767/BANG/2016[2011-12]Status: Disposed14/1/2020AY 2011-12
MR. MAHADEVAPPA BASAPPA EDARAMANI,KOPPAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY
ITA 2480/BANG/2019[2015-16]Status: Disposed10/1/2020AY 2015-16
M/S. OCEANUS ESTATES INDIA PRIVATE LIMITED,BENGALURU vs TDS CENTRAL PROCESSING CENTRE, GHAZIABAD
ITA 2135/BANG/2019[2013-14]Status: Disposed10/1/2020AY 2013-14
TOTAL TRANSPORT SYSTEMS LIMITED,BENGALURU vs THE INCOME TAX OFFICER, TDS, WARD- 3(3), BENGALURU
ITA 2095/BANG/2019[2013-14]Status: Disposed10/1/2020AY 2013-14
PRATHAMIKA KRUSHI PATTINA SAHAKARI SANGH NIYAMIT,VIJAYAPURA vs INCOME TAX OFFCIER, WARD- 1 & TPS, VIJAYAPUR
ITA 1589/BANG/2019[2015-16]Status: Disposed10/1/2020AY 2015-16
LAXMIPAT DUDHERIA(HUF),BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(3), BANGALORE
ITA 2377/BANG/2018[2014-15]Status: Disposed10/1/2020AY 2014-15
FMC INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1529/BANG/2014[2009-10]Status: Disposed10/1/2020AY 2009-10
V. RAVIKUMAR,BANGALORE vs INCOME TAX OFFICER, WARD -3(2)(4), BANGALORE
ITA 767/BANG/2019[2014-15]Status: Disposed10/1/2020AY 2014-15
MR. RAJASUGUMAR SUBRAMANI,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD- 2(1), BENGALURU
ITA 2015/BANG/2019[2013-14]Status: Disposed10/1/2020AY 2013-14
SRI BASAVESHWAR SOUHARDA PATTINA SAHAKARI NIYAMIT,VIJAYAPURA vs INCOME TAX OFFICER, WARD - 1 & TPS, VIJAYAPURA
ITA 1355/BANG/2019[2015-16]Status: Disposed10/1/2020AY 2015-16
SRI H. N. RAVINDRA,HASSAN vs INCOME TAX OFFICER, WARD - 2, HASSAN
ITA 1065/BANG/2019[2015-16]Status: Disposed10/1/2020AY 2015-16
