← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. DAVANGERE DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,DAVANAGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, DAVANAGERE
ITA 2017/BANG/2019[2012-13]Status: Disposed17/1/2020AY 2012-13
M/S. SATI EXPORTS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 2012/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
M/S PUMA INDIA CORPORATE SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 2949/BANG/2018[2014-15]Status: Disposed17/1/2020AY 2014-15
M/S.KAYPEE ELECTRONICS & ASSOCIATES PVT. LTD.,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 86/BANG/2017[2012-13]Status: Disposed17/1/2020AY 2012-13
24/7 CUSTOMER PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 560/BANG/2017[2012-13]Status: Disposed17/1/2020AY 2012-13
M/S KAYPEE ELECTRONICS & ASSOCIATES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 159/BANG/2015[2010-11]Status: Disposed17/1/2020AY 2010-11
DDIT, BANGALORE vs BANGALORE DEVELOPMENT AUTHORITY, BANGALORE
ITA 600/BANG/2014[2009-10]Status: Disposed17/1/2020AY 2009-10
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2131/BANG/2019[2013-14]Status: Disposed17/1/2020AY 2013-14
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2128/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2127/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2125/BANG/2019[2013-14]Status: Disposed17/1/2020AY 2013-14
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2124/BANG/2019[2015-16]Status: Disposed17/1/2020AY 2015-16
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 2118/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
M/S. EKA SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(3), BANGALORE
ITA 2114/BANG/2019[2011-12]Status: Disposed17/1/2020AY 2011-12
PRATHAP KUMAR N,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 584/BANG/2018[2012-13]Status: Disposed17/1/2020AY 2012-13
M/S AZAD AUTOMOTIVE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 584/BANG/2017[2009-10]Status: Disposed17/1/2020AY 2009-10
S.JAYARAM,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2560/BANG/2017[2014-15]Status: Disposed17/1/2020AY 2014-15
M/S RUNWAL FABRICS PRIVATE LIMITED,BIJAPUR vs JOINT COMMISSIONER OF INCOME TAX BIJAPR RANGE, BELGAUM
ITA 2505/BANG/2017[2009-10]Status: Disposed17/1/2020AY 2009-10
M/S KAYPEE ELECTRONICS & ASSOCIATES PVT LTD,BANGALORE RURAL DISTRICT vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2063/BANG/2017[2013-14]Status: Disposed17/1/2020AY 2013-14
LOKESH CHANDRAPPA,BANGALORE vs INCOME TAX OFFICER, WARD-4(4), NEW WARD-3(2)(4), BANGALORE
ITA 1983/BANG/2017[2010-11]Status: Disposed17/1/2020AY 2010-11