← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S VANSHEE BUILDERS & DEVELOPERS PVT LTD,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-7(1), BANGALORE
ITA 2543/BANG/2018[2011-12]Status: Disposed22/1/2020AY 2011-12
DCIT, BANGALORE vs M/S SLING MEDIA PVT. LTD., BANGALORE
ITA 375/BANG/2015[2010-11]Status: Disposed21/1/2020AY 2010-11
SRI. RANJEETH KUMAR BOTHRA,BANGALORE vs INCOME TAX OFFICER, WARD- 2(2)(5), BANGALORE
ITA 1569/BANG/2019[2015-16]Status: Disposed21/1/2020AY 2015-16
SHASHI KUMAR M,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 1303/BANG/2018[2012-13]Status: Disposed21/1/2020AY 2012-13
SMT. SHILPA GOPALA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD- 3(3)(4), BANGALORE
ITA 2072/BANG/2019[2014-15]Status: Disposed20/1/2020AY 2014-15
SHRI. ASHISH ASHOK NICHANI,BANGALORE vs INCOME TAX OFFICER, WARD - 5(3)(6), BANGALORE
ITA 2552/BANG/2019[2009-10]Status: Disposed20/1/2020AY 2009-10
SMT SAVITA S GONGADSHETT,BAGALKOT vs THE JOINT COMMISSIONER OF INCOME TAX VIJAYAPUR RANGE, VIJAYAPUR
ITA 116/BANG/2019[2014-15]Status: Disposed20/1/2020AY 2014-15
M/S VISHWAS CONCRETE PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE
ITA 791/BANG/2019[2015-16]Status: Disposed17/1/2020AY 2015-16
VINOD KOTHARI (HUF),BANGALORE vs INCOME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 681/BANG/2019[2015-16]Status: Disposed17/1/2020AY 2015-16
PRADEEP KOTHARI (HUF),BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
ITA 620/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2132/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2130/BANG/2019[2013-14]Status: Disposed17/1/2020AY 2013-14
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2129/BANG/2019[2015-16]Status: Disposed17/1/2020AY 2015-16
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2126/BANG/2019[2013-14]Status: Disposed17/1/2020AY 2013-14
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2123/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2122/BANG/2019[2013-14]Status: Disposed17/1/2020AY 2013-14
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2121/BANG/2019[2015-16]Status: Disposed17/1/2020AY 2015-16
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2120/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC -TDS, GHAZIABAD
ITA 2119/BANG/2019[2013-14]Status: Disposed17/1/2020AY 2013-14
MS. SEENA DEEPAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 2117/BANG/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
