← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. K.H.BAPUJI MEMORIAL EDUCATIONAL TRUST,MANDYA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2220/BANG/2019[2019-20]Status: Disposed22/1/2020AY 2019-20
M/S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2181/BANG/2019[2013-14]Status: Disposed22/1/2020AY 2013-14
M/S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2178/BANG/2019[2013-14]Status: Disposed22/1/2020AY 2013-14
SAROJA VASANTH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CPC, GHAZIABAD
ITA 2685/BANG/2018[2013-14]Status: Disposed22/1/2020AY 2013-14
DCIT, BANGALORE vs M/S NXP SEMI CONDUCTORS INDIA PVT. LTD., BANGALORE
ITA 524/BANG/2016[2011-12]Status: Disposed22/1/2020AY 2011-12
NXP SEMICONDUCTORS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 246/BANG/2015[2010-11]Status: Disposed22/1/2020AY 2010-11
DR. K.R. RAJASHEKAR REDDY,BANGALORE vs DCIT, BANGALORE
ITA 21/BANG/2011[2006-07]Status: Disposed22/1/2020AY 2006-07
M/S ZYNGA GAME NETWORK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 36/BANG/2019[2014-15]Status: Disposed22/1/2020AY 2014-15
M/S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2182/BANG/2019[2013-14]Status: Disposed22/1/2020AY 2013-14
M/S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2180/BANG/2019[2013-14]Status: Disposed22/1/2020AY 2013-14
M/S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2179/BANG/2019[2013-14]Status: Disposed22/1/2020AY 2013-14
M/S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2176/BANG/2019[2014-15]Status: Disposed22/1/2020AY 2014-15
M/.S. VERTEX TECHNOSOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CELL- TDS, GHAZIABAD
ITA 2175/BANG/2019[2014-15]Status: Disposed22/1/2020AY 2014-15
M/S. ORACLE SOLUTION SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-2, BANGALORE
ITA 2069/BANG/2019[2010-11]Status: Disposed22/1/2020AY 2010-11
SAROJA VASANTH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2691/BANG/2018[2015-16]Status: Disposed22/1/2020AY 2015-16
SAROJA VASANTH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2690/BANG/2018[2015-16]Status: Disposed22/1/2020AY 2015-16
SAROJA VASANTH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2689/BANG/2018[2015-16]Status: Disposed22/1/2020AY 2015-16
SAROJA VASANTH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 2688/BANG/2018[2015-16]Status: Disposed22/1/2020AY 2015-16
SAROJA VASANTH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIBAD
ITA 2687/BANG/2018[2014-15]Status: Disposed22/1/2020AY 2014-15
SAROJA VASANTH,BANGALORE vs ASSISSTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2686/BANG/2018[2014-15]Status: Disposed22/1/2020AY 2014-15
