← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. LAXMI ROLLING AND STRIPS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 4(1)(1), BANGALORE
ITA 2013/BANG/2019[2012-13]Status: Disposed28/1/2020AY 2012-13
SMT RUPASRI NEELKANTH BIRADAR,GULBARGA vs THE INCOME TAX OFFICER WARD-2, GULBARGA
ITA 3047/BANG/2018[2010-11]Status: Disposed28/1/2020AY 2010-11
SREE KANVA SOUHARDA CO-OPERATIVE CREDIT LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 2282/BANG/2019[2014-15]Status: Disposed28/1/2020AY 2014-15
SREE KANVA SOUHARDA CO-OPERATIVE CREDIT LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BENGALURU
ITA 2281/BANG/2019[2013-14]Status: Disposed28/1/2020AY 2013-14
SREE KANVA SOUHARDA CO-OPERATIVE CREDIT LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 2280/BANG/2019[2012-13]Status: Disposed28/1/2020AY 2012-13
SREE KANVA SOUHARDA CO-OPERATIVE CREDIT LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 2279/BANG/2019[2011-12]Status: Disposed28/1/2020AY 2011-12
MR.GIRISH V YALAKKISHETTAR,DHARWAD vs THE INCOME TAX OFFICER WARD-2(3), BANGALORE
ITA 355/BANG/2019[2014-15]Status: Disposed27/1/2020AY 2014-15
MR. GIRISH V YALAKKISHETTAR,DAHRWAD vs INCOME TAX OFFICER WARD-2(3), HUBLI
ITA 354/BANG/2019[2013-14]Status: Disposed27/1/2020AY 2013-14
BEE CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(4), BENGALURU
ITA 2286/BANG/2019[2016-17]Status: Disposed27/1/2020AY 2016-17
SRI. G. CHANDRA REDDY,CHINTAMANI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE
ITA 1658/BANG/2019[2013-14]Status: Disposed27/1/2020AY 2013-14
SMT. YASHODABAI MANOHAR PODDAR,KALABURGI vs INCOME TAX OFFICER, WARD- 2, KALABURAGI
ITA 2239/BANG/2019[2012-13]Status: Disposed27/1/2020AY 2012-13
SMT. PINKY,BANGALORE vs INCOME TAX OFFICER, WARD- 2(2)(1), BENGALURU
ITA 2222/BANG/2019[2016-17]Status: Disposed27/1/2020AY 2016-17
SRI. M N SHESHAGIRI,MYSURU vs INCOME TAX OFFICER, WARD- 2(3), MYSORE
ITA 2203/BANG/2019[2012-13]Status: Disposed27/1/2020AY 2012-13
M/S. UBERICS CONSULTING PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, TDS, WARD - 3(3), BENGALURU
ITA 2007/BANG/2019[2013-14]Status: Disposed27/1/2020AY 2013-14
A.SHAMA RAO FOUNDATION,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE
ITA 1165/BANG/2018[2013-14]Status: Disposed23/1/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, HUBLI vs M/S. KARNATAKA VIKAS GRAMEEN BANK, DHARWAD
ITA 1391/BANG/2016[2012-13]Status: Disposed23/1/2020AY 2012-13
M/S KEMPSZ TRADING PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 561/BANG/2018[2012-13]Status: Disposed23/1/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, HUBLI vs M/S. KARNATAKA VIKAS GRAMEEN BANK, DHARWAD
ITA 1392/BANG/2016[2013-14]Status: Disposed23/1/2020AY 2013-14
SHRI B K SHIVAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 862/BANG/2019[2014-15]Status: Disposed22/1/2020AY 2014-15
SHRI B K SHIVAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 855/BANG/2019[2008-09]Status: Disposed22/1/2020AY 2008-09
