← All Benches

ITAT Bangalore Bench

18,481 judgments

SRI. ANEESH SINGHAL,BANGALORE vs INCOME TAX OFFICER, WARD- 4(1)(2), BANGALORE

ITA 2390/BANG/2019[2013-14]Status: Disposed29/1/2020AY 2013-14

MATHRU CHAYA JAIN MAHILA SANGHATAN,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2168/BANG/2019[2019-20]Status: Disposed29/1/2020AY 2019-20

SHRI AVIJIT DEWANJEE,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(2)(2), BANGALORE

ITA 1546/BANG/2019[2012-13]Status: Disposed29/1/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs SRI CHANDRASHEKAR BHAT, BANGALORE

ITA 909/BANG/2018[2012-13]Status: Disposed29/1/2020AY 2012-13

SHRI RAMESH KUMAR JALAN,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(1), BANGALORE

ITA 3208/BANG/2018[2013-14]Status: Disposed29/1/2020AY 2013-14

M/S DENTSU INDIA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-2(1)(3), BANGALORE

ITA 1315/BANG/2018[2012-13]Status: Disposed29/1/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, MANGALORE vs M/S NAVODAYA GRAMA VIKAS CHARITABLE TRUST, BANGALORE

ITA 1108/BANG/2018[2014-15]Status: Disposed29/1/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE vs PROPRIETOR: R K PRODUCTION, BANGALORE

ITA 1728/BANG/2017[2009-10]Status: Disposed29/1/2020AY 2009-10

THE INCOME TAX OFFICER WARD-1, MANGALORE vs M/S. URSULINE FRANCISCAN CONGREGATION, MANGALORE

ITA 1420/BANG/2017[2012-13]Status: Disposed29/1/2020AY 2012-13

LOGIX MICROSYSTEMS LIMITED,BANGALORE vs ITO, BANGALORE

ITA 186/BANG/2016[2011-12]Status: Disposed29/1/2020AY 2011-12

DCIT, BANGALORE vs SHRI. NARAYAN MANDYAM VEERABUDHI, BANGALORE

ITA 1248/BANG/2016[2010-11]Status: Disposed29/1/2020AY 2010-11

DCIT, BANGALORE vs KINTETSU WORLD EXPRESS INDIA PVT. LTD., BANGALORE

ITA 522/BANG/2015[2010-11]Status: Disposed29/1/2020AY 2010-11

LOGIX MICROSYSTEMS LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 453/BANG/2015[2010-11]Status: Disposed29/1/2020AY 2010-11

JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE-1(3), BANGALORE vs M/S VIKAS TELECOM LIMITED, BANGALORE

ITA 771/BANG/2019[2012-13]Status: Disposed29/1/2020AY 2012-13

HARSHAVARDHAN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE

ITA 404/BANG/2019[2009-10]Status: Disposed29/1/2020AY 2009-10

M/S. IPC PACKAGING COMPANY PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALURU

ITA 1765/BANG/2019[2013-14]Status: Disposed29/1/2020AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs SRI CHANDRASHEKAT BHAT, BANGALORE

ITA 910/BANG/2018[2014-15]Status: Disposed29/1/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE vs C A BADRINATH (HUF), BANGALORE

ITA 3362/BANG/2018[2015-16]Status: Disposed29/1/2020AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs M/S NAVODAYA GRAMA VIKAS CHARITABLE TRUST, BANGALORE

ITA 1109/BANG/2018[2009-10]Status: Disposed29/1/2020AY 2009-10

SREE KANVA SOUHARDA CO-OPERATIVE CREDIT LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE

ITA 2283/BANG/2019[2015-16]Status: Disposed28/1/2020AY 2015-16