← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S.FABSUN ENGINEERING PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BAILUR
ITA 1616/BANG/2016[2012-13]Status: Disposed31/1/2020AY 2012-13
M/S INFYCONS CREATIVE SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC (TDS), BANGALORE
ITA 346/BANG/2019[2013-14]Status: Disposed30/1/2020AY 2013-14
SHRI. SALEH MOHD. SALIM,BENGALURU vs INCOME TAX OFFICER, WARD- 1(2)(1), BENGALURU
ITA 2139/BANG/2019[2010-11]Status: Disposed30/1/2020AY 2010-11
SHRI. SURYANARAYANAN VENKATARAMAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(3)(2), BANGALORE
ITA 1772/BANG/2019[2014-15]Status: Disposed30/1/2020AY 2014-15
M/S. BINCO CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 1671/BANG/2019[2013-14]Status: Disposed30/1/2020AY 2013-14
M/S WYZMINDZ SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(4), BANGALORE
ITA 3417/BANG/2018[2014-15]Status: Disposed30/1/2020AY 2014-15
M/S ST.MARY'S CHURCH,DAKSHINA KANNADA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2495/BANG/2018[2018-19]Status: Disposed30/1/2020AY 2018-19
DCIT, BANGALORE vs M/S LOGICA PVT. LTD., BANGALORE
ITA 505/BANG/2016[2011-12]Status: Disposed30/1/2020AY 2011-12
SRI.B.MANJUNATHA,DAVANGERE vs INCOME-TAX OFFICER, DAVANGERE
ITA 1674/BANG/2016[2010-11]Status: Disposed30/1/2020AY 2010-11
SRI. B.T. DAYANANDA REDDY,BANGALORE vs ACIT, BANGALORE
ITA 134/BANG/2012[2004-05]Status: Disposed30/1/2020AY 2004-05
INFYCONS CREATIVE SOFTWARE PVT. LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC(TDS), GHAZIABAD
ITA 348/BANG/2019[2015-16]Status: Disposed30/1/2020AY 2015-16
M/S INFYCONS CREATIVE SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 347/BANG/2019[2013-14]Status: Disposed30/1/2020AY 2013-14
M/S INFYCONS CREATIVE SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 345/BANG/2019[2013-14]Status: Disposed30/1/2020AY 2013-14
M/S HYDROLINE PRODUCTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2217/BANG/2018[2015-16]Status: Disposed30/1/2020AY 2015-16
M/S R & M INDIA PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1667/BANG/2018[2014-15]Status: Disposed30/1/2020AY 2014-15
SRI.B.MANJUNATHA,DAVANGERE vs INCOME-TAX OFFICER, DAVANGERE
ITA 1673/BANG/2016[2010-11]Status: Disposed30/1/2020AY 2010-11
DCIT, BANGALORE vs LM WIND POWER BLADES (INDIA) LTD., BANGALORE
ITA 934/BANG/2015[2007-08]Status: Disposed30/1/2020AY 2007-08
LM WIND POWER BLADES (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 440/BANG/2015[2007-08]Status: Disposed30/1/2020AY 2007-08
SRI. B.T. DAYANANDA REDDY,BANGALORE vs ACIT, BANGALORE
ITA 135/BANG/2012[2007-08]Status: Disposed30/1/2020AY 2007-08
INCOME TAX OFFICER WARD-1(2)(1), BANGALORE vs M/S TRUE NORTH FUND IIIA, BANGALORE
ITA 486/BANG/2019[2015-16]Status: Disposed29/1/2020AY 2015-16
