← All Benches
ITAT Bangalore Bench
18,481 judgments
M//S. ASIAN FAB TEC LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1226/BANG/2019[2013-14]Status: Disposed5/2/2020AY 2013-14
M/S MICROSOFT RESEARCH LAB INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 3131/BANG/2018[2014-15]Status: Disposed5/2/2020AY 2014-15
DCIT, BANGALORE vs M/S GOKALDAS IMAGES PVT. LTD., BANGALORE
ITA 582/BANG/2016[2011-12]Status: Disposed5/2/2020AY 2011-12
GOKALDAS IMAGES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 439/BANG/2016[2011-12]Status: Disposed5/2/2020AY 2011-12
ASST.C.I.T., BANGALORE vs M/S ANZ SUPPORT SERVICES INDIA PRIVATE LTD., BANGALORE
ITA 40/BANG/2016[2011-12]Status: Disposed5/2/2020AY 2011-12
DCIT, BANGALORE vs M/S GOKALDAS IMAGES PVT. LTD., BANGALORE
ITA 77/BANG/2015[2010-11]Status: Disposed5/2/2020AY 2010-11
GOKALDAS IMAGES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1502/BANG/2014[2009-10]Status: Disposed5/2/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE vs SMT. VILLOO ZAREER MORAWALA PATEL, BANGALORE
ITA 1100/BANG/2019[2011-12]Status: Disposed4/2/2020AY 2011-12
M/S CITIZEN WATCHES (INDIA) PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX WARD-2(1)(1), BANGALORE
ITA 2944/BANG/2018[2014-15]Status: Disposed4/2/2020AY 2014-15
M/S. LINGASUGUR TALUK FEDDER PATTIN SOUHARDA SAHAKARI NIYAMAT LINGASUGUR,LINGASUGUR vs INCOME TAX OFFICER, WARD- 2, RAICHUR
ITA 2348/BANG/2019[2016-17]Status: Disposed4/2/2020AY 2016-17
M/S AUTOLIV INDIA PRIAVTE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 593/BANG/2018[2007-08]Status: Disposed4/2/2020AY 2007-08
GREENPIECE PROJECTS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(2), BANGALORE
ITA 2538/BANG/2018[2012-13]Status: Disposed3/2/2020AY 2012-13
SMT. KAVITHA SHIVANAND,BANGALORE vs INCOME TAX OFFICER, WARD - 4(2), BANGALORE
ITA 1034/BANG/2019[2010-11]Status: Disposed3/2/2020AY 2010-11
M/S GMR INFRASTRUCTURE LIMITED TAX,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 2870/BANG/2018[2014-15]Status: Disposed3/2/2020AY 2014-15
SMT.TAHERA BEGUM,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 613/BANG/2019[2015-16]Status: Disposed31/1/2020AY 2015-16
SRI. APPAIAH PRAKASH,BENGALURU vs THE INCOME TAX OFFICER, WARD- 4(4), BENGALURU
ITA 2344/BANG/2019[2006-07]Status: Disposed31/1/2020AY 2006-07
SRI. R. JAGANNATH,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BENGALURU
ITA 2326/BANG/2019[2008-09]Status: Disposed31/1/2020AY 2008-09
SMT. MANJULA RAVI,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(5), BENGALURU
ITA 2287/BANG/2019[2011-12]Status: Disposed31/1/2020AY 2011-12
SHRI SURENDRA KEDIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(3)(1), BANGALORE
ITA 3278/BANG/2018[2015-16]Status: Disposed31/1/2020AY 2015-16
M/S. SAPTAGIRI PATTINA SOUHRDA SAHAKARI NIYAMITHA,SINDHANUR vs INCOME TAX OFFICER, WARD- 5, RAICHUR
ITA 2319/BANG/2019[2016-17]Status: Disposed31/1/2020AY 2016-17