← All Benches
ITAT Bangalore Bench
18,481 judgments
ASST.C.I.T., RAICHUR vs M/S SHILPA MEDICARE LTD., RAICHUR
ITA 1373/BANG/2015[2010-11]Status: Disposed6/2/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU vs M/S. AMBUTHIRTHA POWER PRIVATE LIMITED, BANGALORE
ITA 2324/BANG/2019[2016-17]Status: Disposed6/2/2020AY 2016-17
M/S. ARVIND LIFESTYLE BRANDS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 2270/BANG/2019[2011-12]Status: Disposed6/2/2020AY 2011-12
M/S SLK SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2175/BANG/2018[2012-13]Status: Disposed6/2/2020AY 2012-13
M/S ORACLE SOLUTIONS SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(2), BANGALORE
ITA 1041/BANG/2018[2008-09]Status: Disposed6/2/2020AY 2008-09
M/S, ESSILOR INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BENGALURU
ITA 2905/BANG/2017[2013-14]Status: Heard6/2/2020AY 2013-14
ASST.C.I.T., RAICHUR vs M/S SHILPA MEDICARE LTD., RAICHUR
ITA 1374/BANG/2015[2011-12]Status: Disposed6/2/2020AY 2011-12
M/S SHILPA MEDICARE LTD.,RAICHUR vs ADDL.C.I.T., RAICHUR
ITA 1351/BANG/2015[2010-11]Status: Disposed6/2/2020AY 2010-11
M/S INTACT DEVELOPERS INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE
ITA 564/BANG/2019[2015-16]Status: Disposed5/2/2020AY 2015-16
M/S. SRI LAKSHMI VENKATESHWARA MINERALS,HOSPET vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 2345/BANG/2019[2011-12]Status: Disposed5/2/2020AY 2011-12
M/S. ASIAN FAB TEC LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1229/BANG/2019[2016-17]Status: Disposed5/2/2020AY 2016-17
M/S. ASIAN FAB TEC LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1228/BANG/2019[2015-16]Status: Disposed5/2/2020AY 2015-16
M/S. ASIAN FAB TEC LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1227/BANG/2019[2014-15]Status: Disposed5/2/2020AY 2014-15
SRI MAZHER PASHA,BANGALORE vs THE INCOME TAX OFFICER WARD-1(2)(2), BANGALORE
ITA 3137/BANG/2018[2011-12]Status: Disposed5/2/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs M/S PRAGATHI GRAMEENA BANK, BELLARY
ITA 2786/BANG/2018[2013-14]Status: Disposed5/2/2020AY 2013-14
ASST.C.I.T., BELLARY vs PRAGATHI GRAMIN BANK, BELLARY
ITA 36/BANG/2016[2012-13]Status: Disposed5/2/2020AY 2012-13
ASST.C.I.T., BELLARY vs PRAGATHI GRAMIN BANK, BELLARY
ITA 35/BANG/2016[2011-12]Status: Disposed5/2/2020AY 2011-12
APPLIED MATERIALS INDIA PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1838/BANG/2016[2012-13]Status: Disposed5/2/2020AY 2012-13
DCIT, BANGALORE vs M/S GOKALDAS IMAGES PVT. LTD., BANGALORE
ITA 1557/BANG/2014[2009-10]Status: Disposed5/2/2020AY 2009-10
M/S, SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2249/BANG/2019[2007-08]Status: Disposed5/2/2020AY 2007-08
