← All Benches
ITAT Bangalore Bench
18,481 judgments
SAP INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 1909/BANG/2017[2012-13]Status: Disposed7/2/2020AY 2012-13
24/7 CUSTOMER PRIVATE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 689/BANG/2016[2011-12]Status: Disposed7/2/2020AY 2011-12
GENERAL MOTORS TECHNICAL CENTRE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 600/BANG/2016[2011-12]Status: Disposed7/2/2020AY 2011-12
SRI.V.M. HARIKRISHNA,BANGALORE vs ITO, BANGALORE
ITA 427/BANG/2016[2009-10]Status: Disposed7/2/2020AY 2009-10
SRI. RAJA REDDY (HUF),BANGALORE vs ASST.C.I.T., BANGALORE
ITA 146/BANG/2016[2009-10]Status: Disposed7/2/2020AY 2009-10
ASST.C.I.T., BANGALORE vs METRIC STREAM INFOTECH INDIA (P) LIMITED, BANGALORE
ITA 424/BANG/2015[2010-11]Status: Disposed7/2/2020AY 2010-11
GENERAL MOTORS TECHNICAL CENTRE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 289/BANG/2015[2010-11]Status: Disposed7/2/2020AY 2010-11
SMT.KAUSALYA MADANAGOPAL,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 322/BANG/2019[2009-10]Status: Disposed7/2/2020AY 2009-10
K.R. VIJAYA RAGHAVA REDDY (HUF),BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BENGALURU
ITA 1897/BANG/2019[2014-15]Status: Disposed7/2/2020AY 2014-15
M/S. TRAINED BRAIN EDUCATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1661/BANG/2019[2014-15]Status: Disposed7/2/2020AY 2014-15
SHRI.LOKNATH,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 476/BANG/2018[2014-15]Status: Disposed7/2/2020AY 2014-15
THE JAYANAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 3389/BANG/2018[2012-13]Status: Disposed7/2/2020AY 2012-13
SHRI SHAKAMBARI WEAVERS CO-OPERATIVE SOCIETY LTD,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 1335/BANG/2018[2009-10]Status: Disposed7/2/2020AY 2009-10
INCOME TAX OFFICER, WARD-1, DAVANAGERE vs SRI K V AMARNATH, DAVANAGERE
ITA 2822/BANG/2017[2012-13]Status: Disposed7/2/2020AY 2012-13
M/S GXS INDIA TECHNOLOGY CENTRE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 73/BANG/2016[2011-12]Status: Disposed7/2/2020AY 2011-12
DCIT, BANGALORE vs M/S GENERAL MOTORS TECHNICIAL CENTRE PVT. LTD., BANGALORE
ITA 580/BANG/2016[2011-12]Status: Disposed7/2/2020AY 2011-12
DCIT, BANGALORE vs M/S GENERAL MOTORS TECHNICAL CENTER INDIA PVT. LTD., BANGALORE
ITA 206/BANG/2015[2010-11]Status: Disposed7/2/2020AY 2010-11
M/S. BHOOMIKA INFRABUILD PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE
ITA 2211/BANG/2019[2011-12]Status: Disposed6/2/2020AY 2011-12
SHEILA GULAB BUDRANI,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(1), BANGALORE
ITA 3085/BANG/2018[2013-14]Status: Disposed6/2/2020AY 2013-14
M/S.CISCO VIDEO TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 184/BANG/2017[2012-13]Status: Disposed6/2/2020AY 2012-13
