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ITAT Bangalore Bench

18,481 judgments

SRI JAYMAL JAIN SHRAVAK SANGH,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2210/BANG/2019[2019-20]Status: Disposed12/2/2020AY 2019-20

DEFY EDUCATIONAL ORGANISATION,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 1840/BANG/2019[2019-20]Status: Disposed12/2/2020AY 2019-20

M/S. ROYAL CHALLENGERS SPORTS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE -2(3), BANGALORE

ITA 1135/BANG/2019[2012-13]Status: Disposed12/2/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE vs M/S. AGNUS HOLDINGS PRIVATE LIMITED, BANGALORE

ITA 1101/BANG/2019[2010-11]Status: Disposed12/2/2020AY 2010-11

K.RAMASWAMY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITA 959/BANG/2018[2009-10]Status: Disposed12/2/2020AY 2009-10

SHRI. AJITH R,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE

ITA 1870/BANG/2018[2011-12]Status: Disposed12/2/2020AY 2011-12

SHRI. K. RAMASWAMY,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE--2(1), MYSORE

ITA 1868/BANG/2018[2012-13]Status: Disposed12/2/2020AY 2012-13

SHRI. K. RAMASWAMY,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE

ITA 1867/BANG/2018[2010-11]Status: Disposed12/2/2020AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE vs M/S. K S T D C LTD, BANGALORE

ITA 1438/BANG/2017[2013-14]Status: Disposed12/2/2020AY 2013-14

M/S MFORMATION SOFTWARE TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE

ITA 632/BANG/2015[2009-10]Status: Disposed12/2/2020AY 2009-10

M/S DESAI & CO,HUBLI vs ADDL..C.I.T., HUBLI

ITA 420/BANG/2014[2007-08]Status: Disposed12/2/2020AY 2007-08

M/S. GMR AIRPORTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 1550/BANG/2019[2016-17]Status: Disposed7/2/2020AY 2016-17

THE JAYANAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE

ITA 3390/BANG/2018[2013-14]Status: Disposed7/2/2020AY 2013-14

M/S KHYATI STEEL INDUSTRIES PRIVATE LIMITED,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITA 3258/BANG/2018[2012-13]Status: Disposed7/2/2020AY 2012-13

INCOME TAX OFFICER WARD-4(1)(4), BANGALORE vs M/S MPLEX NETWORKS PVT LTD, BANGALORE

ITA 3237/BANG/2018[2014-15]Status: Disposed7/2/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S AVESTHAGEN LIMITED, BANGALORE

ITA 2962/BANG/2018[2011-12]Status: Disposed7/2/2020AY 2011-12

SRI C ASWATHANARAYANA,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(1), BANGALORE, BANGALORE

ITA 265/BANG/2018[2011-12]Status: Disposed7/2/2020AY 2011-12

M/S GOLFLINKS SOFTWARE PARK PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(2), BANGALORE

ITA 1338/BANG/2018[2014-15]Status: Disposed7/2/2020AY 2014-15

SAMI DIRECT MARKETING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE

ITA 1192/BANG/2018[2014-15]Status: Disposed7/2/2020AY 2014-15

SAMI DIRECT MARKETING PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE

ITA 1191/BANG/2018[2013-14]Status: Disposed7/2/2020AY 2013-14