← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S KEPPEL PURAVANKARA DEVELOPMENT PVT. LTD., BANGALORE
ITA 1619/BANG/2016[2012-13]Status: Disposed14/2/2020AY 2012-13
DCIT, BANGALORE vs M/S GE BE PVT. LTD., BANGALORE
ITA 207/BANG/2015[2010-11]Status: Disposed14/2/2020AY 2010-11
M/S SHETTY CONSTRUCTIONS,KALABURAGI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-(1), KALABURAGI
ITA 286/BANG/2019[2007-08]Status: Disposed12/2/2020AY 2007-08
M/S. MANGALORE ROUND TABLE TRUST,MANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2472/BANG/2019[2019-20]Status: Disposed12/2/2020AY 2019-20
M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE
ITA 2417/BANG/2019[2013-14]Status: Disposed12/2/2020AY 2013-14
M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE
ITA 2414/BANG/2019[2012-13]Status: Disposed12/2/2020AY 2012-13
M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE- 3, BANGALORE
ITA 2413/BANG/2019[2011-12]Status: Disposed12/2/2020AY 2011-12
R.AJITH,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 966/BANG/2018[2007-08]Status: Disposed12/2/2020AY 2007-08
K RAMASWAMY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 956/BANG/2018[2007-08]Status: Disposed12/2/2020AY 2007-08
SHRI DIWAKARAN SURENDRAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE
ITA 3253/BANG/2018[2015-16]Status: Disposed12/2/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KIRLOSKER ELECTRIC COMPANY LIMITED, BANGALORE
ITA 2561/BANG/2018[2014-15]Status: Disposed12/2/2020AY 2014-15
K RAMASWAMY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE
ITA 2527/BANG/2018[2011-12]Status: Disposed12/2/2020AY 2011-12
SHRI. AJITH R,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 1869/BANG/2018[2010-11]Status: Disposed12/2/2020AY 2010-11
SHRI. K. RAMASWAMY,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 1866/BANG/2018[2008-09]Status: Disposed12/2/2020AY 2008-09
SHRI. ASHOK BABULAL SHAH,BENGALURU vs INCOME TAX OFFICER, WARD-2(3)(3), BENGALURU
ITA 2669/BANG/2017[2012-13]Status: Disposed12/2/2020AY 2012-13
M/S. DESAI & COMPANY,HUBLI vs JCIT, HUBLI
ITA 1485/BANG/2016[2010-11]Status: Disposed12/2/2020AY 2010-11
M/S DESAI & CO,HUBLI vs ADDL..C.I.T., HUBLI
ITA 422/BANG/2014[2009-10]Status: Disposed12/2/2020AY 2009-10
M/S DESAI & CO,HUBLI vs ADDL..C.I.T., HUBLI
ITA 421/BANG/2014[2008-09]Status: Disposed12/2/2020AY 2008-09
M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE- 3, BANGALORE
ITA 2416/BANG/2019[2012-13]Status: Disposed12/2/2020AY 2012-13
M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE
ITA 2415/BANG/2019[2013-14]Status: Disposed12/2/2020AY 2013-14
