← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S TYCO ELECTRONICS SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1251/BANG/2011[2007-08]Status: Disposed19/2/2020AY 2007-08
KASIMALI M SAYYED,GADAG vs INCOME TAX OFFICER WARD-1, GADAG
ITA 1950/BANG/2017[2012-13]Status: Disposed18/2/2020AY 2012-13
WALVOIL FLUID POWER INDIA PRIVATE LTD,BANGALORE vs DCIT, BANGALORE
ITA 685/BANG/2016[2011-12]Status: Disposed18/2/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BANGALORE vs M/S. BALJESS HOTELS & REAL ESTATES PRIVATE LIMITED, BANGALORE
ITA 2507/BANG/2019[2016-17]Status: Disposed18/2/2020AY 2016-17
M/S BRADY COMPANY INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 3128/BANG/2018[2012-13]Status: Disposed18/2/2020AY 2012-13
INCOME TAX OFFICER WARD-4(1)(2), BANGALORE vs M/S KIRLOSKAR ELECTRIC COMPANY LIMITED, BANGALORE
ITA 1453/BANG/2017[2013-14]Status: Disposed18/2/2020AY 2013-14
ACER INDIA PRIVATE LIMITED,BANGALORE vs ASST. C.I.T., BANGALORE
ITA 458/BANG/2016[2011-12]Status: Disposed18/2/2020AY 2011-12
INGERSOLL - RAND (INDIA) LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 442/BANG/2016[2011-12]Status: Disposed18/2/2020AY 2011-12
WALVOIL FLUID POWER (INDIA) PRIVATE LTD,BANGALORE vs DY.CIT OF INCOME TAX, BANGALORE
ITA 1892/BANG/2016[2010-11]Status: Disposed18/2/2020AY 2010-11
M/S. DIGITAL JUICE ANIMATIONS PVT. LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 215/BANG/2017[2012-13]Status: Disposed17/2/2020AY 2012-13
M/S AMETEK INSTRUMENTS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INOCME TAX CIRCLE-1(1)(1), BANGALORE
ITA 2497/BANG/2017[2013-14]Status: Disposed17/2/2020AY 2013-14
M/S. LIONS CLUB ASHOKNAGAR CHARITABLE TRUST,MANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2463/BANG/2019[2019-20]Status: Disposed14/2/2020AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU vs M/S. M & G IMPEX (INDIA) PRIVATE LIMITED, BANGALORE
ITA 2199/BANG/2019[2014-15]Status: Disposed14/2/2020AY 2014-15
SRI RAVIKUMAR SUBHASH KALSI,GULBARGA vs INCOME TAX, OFFICER WARD - 3, KALBURGI
ITA 1031/BANG/2019[2014-15]Status: Disposed14/2/2020AY 2014-15
NALLURU MUNISWAMYRAJU GIRI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BENGALURU
ITA 2566/BANG/2017[2012-13]Status: Disposed14/2/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs M/S CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION, BANGALORE
ITA 163/BANG/2017[2012-13]Status: Disposed14/2/2020AY 2012-13
M/S UNITED SPIRITS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1153/BANG/2013[2005-06]Status: Disposed14/2/2020AY 2005-06
M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE
ITA 2450/BANG/2019[2012-13]Status: Disposed14/2/2020AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MOODY ANALYTICS KNOWLEDGA SERVICES INDIA PRIVATE LIMITED, BANGALORE
ITA 1231/BANG/2018[2012-13]Status: Disposed14/2/2020AY 2012-13
JOINT COMMISSIONER OF INCOME TAX(OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KURLON LIMITED, BANGALORE
ITA 1160/BANG/2018[2014-15]Status: Disposed14/2/2020AY 2014-15