← All Benches
ITAT Bangalore Bench
18,481 judgments
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE
ITA 876/BANG/2017[2011-12]Status: Disposed20/2/2020AY 2011-12
MR.MOHD RAFIQ,GULBARGA vs INCOME TAX OFFICER WARD-2, GULBARGA
ITA 573/BANG/2017[2010-11]Status: Disposed20/2/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX OFFICER CIRCLE-2(1), MYSORE vs M/S MANDYA DISTRICT CO-OPERATIVE MILK PRODUCERS SOCITIES UNION LTD, MANDYA
ITA 1512/BANG/2017[2012-13]Status: Disposed20/2/2020AY 2012-13
INCOME TAX OFFICER WARD-4(1)(3), BANGALORE vs M/S MINNOW TRADING CO. PVT LTD, BANGALORE
ITA 1431/BANG/2017[2013-14]Status: Disposed20/2/2020AY 2013-14
M/S COFFEEDAY NATURAL RESOURCES PVT LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 1368/BANG/2017[2013-14]Status: Disposed20/2/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs SHRI. RAJ ARJUNA MENDA, BANGALORE
ITA 1720/BANG/2016[2012-13]Status: Disposed20/2/2020AY 2012-13
M/S SOFTWARE PARADIGMS INFOTECH PRIVATE LIMITED,MYSORE vs JCIT, MYSORE
ITA 599/BANG/2015[2010-11]Status: Disposed20/2/2020AY 2010-11
ASST. C..I.T., MYSORE vs M/S SOFTWARE PARADIGMS INFOTECH PVT. LTD., MYSORE
ITA 454/BANG/2015[2010-11]Status: Disposed20/2/2020AY 2010-11
M/S KINTETSU WORLD EXPRESS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 301/BANG/2015[2010-11]Status: Disposed20/2/2020AY 2010-11
SMT SHAMSHUNNISA BEGUM,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR
ITA 1225/BANG/2014[2007-08]Status: Disposed20/2/2020AY 2007-08
SMT SHAMSHUNNISA BEGUM,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR
ITA 1224/BANG/2014[2006-07]Status: Disposed20/2/2020AY 2006-07
SMT SHAMSHUNNISA BEGUM,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR
ITA 1223/BANG/2014[2005-06]Status: Disposed20/2/2020AY 2005-06
MALLIKARJUNA UDAYSHANKAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(2)(1), BENGALURU
ITA 2235/BANG/2018[2008-09]Status: Disposed19/2/2020AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED, BANGALORE
ITA 2112/BANG/2018[2007-08]Status: Disposed19/2/2020AY 2007-08
DCIT, BANGALORE vs M/S BROADCOM COMMUNICATION TECHNOLOGIES PVT. LTD., BANGALORE
ITA 481/BANG/2016[2011-12]Status: Disposed19/2/2020AY 2011-12
M/S KARNATAKA VIKAS GRAMEENA BANK,DHARWAD vs CIT, HUBLI
ITA 636/BANG/2015[2007-08]Status: Disposed19/2/2020AY 2007-08
M/S. KSHEMA GEO HOLDINGS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 4(1)(2), KORAMANAGALA
ITA 896/BANG/2019[2014-15]Status: Disposed19/2/2020AY 2014-15
DHRUVA MUNGAMURI,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(3)(5), BANGALORE
ITA 2668/BANG/2019[2013-14]Status: Disposed19/2/2020AY 2013-14
M/S. STONE IMPEX INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2505/BANG/2019[2015-16]Status: Disposed19/2/2020AY 2015-16
SRIRANGAPATNA RAMACHANDARA UDAYSHANKAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2313/BANG/2018[2015-16]Status: Disposed19/2/2020AY 2015-16
