← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1242/BANG/2019[2007-08]Status: Disposed20/2/2020AY 2007-08
INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE vs M/S. AVIATORS INDIA PRIVATE LIMITED, BANGALORE
ITA 1093/BANG/2019[2014-15]Status: Disposed20/2/2020AY 2014-15
SRI ARUN ASHOK,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 2243/BANG/2018[2015-16]Status: Disposed20/2/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE vs SRI VINOD NARAPPA REDDY, BANGALORE
ITA 1852/BANG/2018[2012-13]Status: Disposed20/2/2020AY 2012-13
RAFFLES RESIDENCY PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 2877/BANG/2017[2014-15]Status: Disposed20/2/2020AY 2014-15
INCOME TAX OFFICER WARD-4(1)(3), BANGALORE vs M/S MINNOW TRADING CO. PVT LTD, BANGALORE
ITA 1432/BANG/2017[2014-15]Status: Disposed20/2/2020AY 2014-15
SMT SHAMSHUNNISA BEGUM,BIDAR vs INCOME-TAX OFFICER, WARD-1, BIDAR
ITA 1226/BANG/2014[2008-09]Status: Disposed20/2/2020AY 2008-09
M/S SNC POWER CORPORATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 65/BANG/2013[2007-08]Status: Disposed20/2/2020AY 2007-08
BBSI SYSTEMS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX- OSD - 1(1)(3), BANGALORE
ITA 987/BANG/2019[2015-16]Status: Disposed20/2/2020AY 2015-16
M/S. MYSORE HOLDINGS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 2479/BANG/2019[2016-17]Status: Disposed20/2/2020AY 2016-17
M/S. SEASHELL MEDISERVE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 2331/BANG/2019[2016-17]Status: Disposed20/2/2020AY 2016-17
M/S. SEASHELL MEDISERVE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 2330/BANG/2019[2016-17]Status: Disposed20/2/2020AY 2016-17
KRISHNA REDDY PRAVEEN KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD- 7(2), BENGALURU
ITA 2173/BANG/2019[2006-07]Status: Disposed20/2/2020AY 2006-07
LATE SMT. PREMA KUMARI REPRESENTED BY SON & L/H PRAVEEN KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD- 7(2), BENGALURU
ITA 2172/BANG/2019[2006-07]Status: Disposed20/2/2020AY 2006-07
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1247/BANG/2019[2012-13]Status: Disposed20/2/2020AY 2012-13
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1246/BANG/2019[2011-12]Status: Disposed20/2/2020AY 2011-12
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1245/BANG/2019[2010-11]Status: Disposed20/2/2020AY 2010-11
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1243/BANG/2019[2008-09]Status: Disposed20/2/2020AY 2008-09
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1241/BANG/2019[2006-07]Status: Disposed20/2/2020AY 2006-07
ALTIUS EQUIPMENTS,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 2553/BANG/2018[2015-16]Status: Disposed20/2/2020AY 2015-16