← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. THE STATE BANK EMPLOYEE'S CO-OPERATIVE CREDIT SOCIETY LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU
ITA 1203/BANG/2019[2014-15]Status: Disposed24/2/2020AY 2014-15
SRI. SINGONAHALLI CHIKKAREVANNA GANGADHARAIAH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BENGALURU
ITA 785/BANG/2018[2014-15]Status: Disposed24/2/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs MS. TRUSHA RAJESH PATEL, BANGALORE
ITA 3327/BANG/2018[2014-15]Status: Disposed24/2/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs M/S COFFEEDAY GLOBAL LIMITED, BANGALORE
ITA 3041/BANG/2018[2014-15]Status: Disposed24/2/2020AY 2014-15
DCIT, BANGALORE vs MR. SANJAY SHENOY, BANGALORE
ITA 1221/BANG/2016[2007-08]Status: Disposed24/2/2020AY 2007-08
SMT. AYESHA NAJAM,MANDYA vs ITO, MANDYA
ITA 766/BANG/2015[2009-10]Status: Disposed24/2/2020AY 2009-10
SMT. AYESHA NAJAM,MANDYA vs ITO, MANDYA
ITA 764/BANG/2015[2007-08]Status: Disposed24/2/2020AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, SHIVAMOGGA vs SMT. JAYALAKSHMI K T, SHIVAMOGGA
ITA 1298/BANG/2019[2012-13]Status: Disposed24/2/2020AY 2012-13
SRI. K. U. POOVAIAH,POLLOBETTA vs INCOME TAX OFFICER, WARD -1, MADIKERI
ITA 1087/BANG/2019[2006-07]Status: Disposed24/2/2020AY 2006-07
M/S FESTINO COMMERCE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 96/BANG/2018[2013-14]Status: Disposed24/2/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs M/S COFFEEDAY GLOBAL LIMITED, BANGALORE
ITA 3040/BANG/2018[2013-14]Status: Disposed24/2/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE vs SHRI SANJAY SHENOY, BANGALORE
ITA 2357/BANG/2018[2008-09]Status: Disposed24/2/2020AY 2008-09
SRI C M MALLAD,BIJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BELGAUM
ITA 727/BANG/2016[2005-06]Status: Disposed24/2/2020AY 2005-06
SMT. AYESHA NAJAM,MANDYA vs ITO, MANDYA
ITA 765/BANG/2015[2008-09]Status: Disposed24/2/2020AY 2008-09
SRI. ASADULLA KHAN,MANDYA vs ITO, MANDYA
ITA 763/BANG/2015[2008-09]Status: Disposed24/2/2020AY 2008-09
SRI. ASADULLA KHAN,MANDYA vs ITO, MANDYA
ITA 762/BANG/2015[2007-08]Status: Disposed24/2/2020AY 2007-08
SHRI DEEPAK BETHALA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (OSD) WARD-1(1)(3), BANGALORE
ITA 837/BANG/2019[2012-13]Status: Disposed20/2/2020AY 2012-13
INCOME TAX OFFICER, WARD - 5(2)(1), BANGALORE vs SHRI. DODBALLAPUR VENUEOPALAIAH BHARAT, BANGALORE
ITA 1280/BANG/2019[2014-15]Status: Disposed20/2/2020AY 2014-15
INCOME TAX OFFICER, WARD - 5(2)(1), BANGALORE vs SHRI. DODBALLAPUR VENUEOPALAIAH BHARAT, BANGALORE
ITA 1279/BANG/2019[2014-15]Status: Disposed20/2/2020AY 2014-15
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1244/BANG/2019[2009-10]Status: Disposed20/2/2020AY 2009-10
