← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S KARANATAKA VIKAS GRAMEENA BANK,BANTWAL vs INCOME TAX OFFICER(TDS), MANGALORE
ITA 371/BANG/2017[2014-15]Status: Disposed26/2/2020AY 2014-15
M/S YUKEN INDIA LIMITED,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE
ITA 2731/BANG/2017[2012-13]Status: Disposed26/2/2020AY 2012-13
M/S KHODAY INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2488/BANG/2017[2013-14]Status: Disposed26/2/2020AY 2013-14
SRI PANATI VITTALANATH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 1770/BANG/2017[2015-16]Status: Disposed26/2/2020AY 2015-16
M/S. MYSURU MATTU CHAMARAJANAGARA JILLA ARYA EDIGARA SANGHA,MYSURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 2284/BANG/2019[2019-20]Status: Disposed26/2/2020AY 2019-20
M/S. LALITAMBA PATTINA SOUHARDA SAHAKARI NIYAMITA,GADAG vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 1196/BANG/2019[2014-15]Status: Disposed26/2/2020AY 2014-15
M/S TRIANZ HOLDINGS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 3136/BANG/2018[2014-15]Status: Disposed26/2/2020AY 2014-15
M/S BANDANTHAMMA MATHU KALAMMA TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(4), MYSORE
ITA 1766/BANG/2018[2013-14]Status: Disposed26/2/2020AY 2013-14
M/S BANDANTHAMMA MATHU KALAMMA TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(4), MYSORE
ITA 1765/BANG/2018[2012-13]Status: Disposed26/2/2020AY 2012-13
M/S BANDANTHAMMA MATHU KALAMMA TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(4), MYSORE
ITA 1761/BANG/2018[2008-09]Status: Disposed26/2/2020AY 2008-09
M/S KARNATAKA VIKAS GRAMEENA BANK,BANTWAL vs INCOME TAX OFFICER (TDS), MANGALORE
ITA 370/BANG/2017[2013-14]Status: Disposed26/2/2020AY 2013-14
M/S KARNATAKA VIKAS GRAMEENA BANK,BANTWAL vs INCOME TAX OFFICER (TDS), MANGALORE
ITA 369/BANG/2017[2012-13]Status: Disposed26/2/2020AY 2012-13
M/S KHODAY BREWERIES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2487/BANG/2017[2012-13]Status: Disposed26/2/2020AY 2012-13
M/S KAMAL TRADING COMPANY,RAICHUR vs CIT, KALABURAGI
ITA 932/BANG/2016[2011-12]Status: Disposed26/2/2020AY 2011-12
ITO, BANGALORE vs M/S CURAM SOFTWARE INTERNATIONAL PRIVATE LTD., BANGALORE
ITA 1520/BANG/2015[2011-12]Status: Disposed26/2/2020AY 2011-12
M/S. NANDIKUR EDUCATION TRUST,UDUPI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 29/BANG/2020[2019-20]Status: Disposed25/2/2020AY 2019-20
DHARMAPRAKASHA RAJANAHALLI RAMASETTY EDUCATIONAL TRUST,DAVANAGERE vs THE INCOME TAX OFFICER, WARD -2, DAVANAGERE
ITA 898/BANG/2019[2010-11]Status: Disposed25/2/2020AY 2010-11
SHRI. AVALAPPA GOPAL,BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(4), BANGALORE
ITA 2025/BANG/2019[2015-16]Status: Disposed25/2/2020AY 2015-16
DCIT, BANGALORE vs M/S SIGMA ALDRICH CHEMICALS PVT. LTD., BANGALORE
ITA 338/BANG/2015[2010-11]Status: Disposed25/2/2020AY 2010-11
M/S. THE STATE BANK EMPLOYEE'S CO-OPERATIVE CREDIT SOCIETY LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1204/BANG/2019[2015-16]Status: Disposed24/2/2020AY 2015-16