← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. KANAKASHREE HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(2)(1), BANGALORE
ITA 2429/BANG/2019[2015-16]Status: Disposed27/2/2020AY 2015-16
M/S. MICROSOFT RESEARCH LAB INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BENGALURU
ITA 2079/BANG/2019[2013-14]Status: Disposed27/2/2020AY 2013-14
M/S. VALSALA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS) - 6, BENGALURU
ITA 1782/BANG/2019[2016-17]Status: Disposed27/2/2020AY 2016-17
SHRI DANESHWARI SOUHARDA CREDIT CO-OPERATIVE LIMITED,BAGALKOT vs THE INCOME TAX OFFICER, WARD- 2, BAGALKOT
ITA 1252/BANG/2019[2015-16]Status: Disposed27/2/2020AY 2015-16
M/S INTERNET COMPONET MANAGEMENT GROUP PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3273/BANG/2018[2010-11]Status: Disposed27/2/2020AY 2010-11
SRI SHANKARAN ARAYANA INDUSTRIES & PLANTATION PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-12(3), BANGALORE
ITA 1152/BANG/2018[2009-10]Status: Disposed27/2/2020AY 2009-10
DCIT, BANGALORE vs M/S NETAPP INDIA PVT. LTD., BANGALORE
ITA 687/BANG/2012[2007-08]Status: Disposed27/2/2020AY 2007-08
M/S. KATHYAYINI ENTERPRISES,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE
ITA 2329/BANG/2019[2008-09]Status: Disposed27/2/2020AY 2008-09
WALVOIL FLUID POWER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, TRANSFER PRICING - 2(2)(2), BANGALORE
ITA 1620/BANG/2019[2009-10]Status: Disposed27/2/2020AY 2009-10
M/S XALTED INFORMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-7(1)(2), BANGALORE
ITA 821/BANG/2019[2014-15]Status: Disposed26/2/2020AY 2014-15
SRI. PRASAD RAMAKRISHNAPPA KANIMINIKE,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(3), BENGALURU
ITA 2251/BANG/2019[2013-14]Status: Disposed26/2/2020AY 2013-14
M/S. TUMKURU CO-OPERATIVE MILK PRODCERS SOCIETES UNION LIMITED MALLASANDRA,TUMAKURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, TUMAKURU
ITA 2226/BANG/2019[2015-16]Status: Disposed26/2/2020AY 2015-16
C.L.SUBRAMANYA BABU,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 140/BANG/2019[2015-16]Status: Disposed26/2/2020AY 2015-16
M/S SACRED HEART SOUHARDA CREDIT CO-OPERATIVE LIMITED,TUMKUR vs INCOME TAX OFFICER WARD-3, TUMKUR
ITA 3164/BANG/2018[2013-14]Status: Disposed26/2/2020AY 2013-14
M/S JDA SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 3086/BANG/2018[201415]Status: Disposed26/2/2020
M/S BANDANTHAMMA MATHU KALAMMA TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(4), MYSORE
ITA 1764/BANG/2018[2011-12]Status: Disposed26/2/2020AY 2011-12
M/S BANDANTHAMMA MATHU KALAMMA TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(4), MYSORE
ITA 1763/BANG/2018[2010-11]Status: Disposed26/2/2020AY 2010-11
M/S BANDANTHAMMA MATHU KALAMMA TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(4), MYSORE
ITA 1762/BANG/2018[2009-10]Status: Disposed26/2/2020AY 2009-10
M/S VIDAL HEALTH INSURANCE TPA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), BANGALORE
ITA 1213/BANG/2018[2011-12]Status: Disposed26/2/2020AY 2011-12
M/S OPTO CIRCUITS INDIA LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1044/BANG/2018[2012-13]Status: Disposed26/2/2020AY 2012-13
