← All Benches

ITAT Bangalore Bench

18,481 judgments

SMT VASANTI HEGDE,BANGALORE vs INCOME TAX OFFICER WARD-2(1), BANGALORE

ITA 1903/BANG/2017[2008-09]Status: Disposed28/2/2020AY 2008-09

SRI. S. KRISHNAPPA (HUF),BANGALORE vs DCIT, BANGALORE

ITA 603/BANG/2015[2005-06]Status: Disposed28/2/2020AY 2005-06

SUNGARD SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1379/BANG/2011[2005-06]Status: Disposed28/2/2020AY 2005-06

DCIT, BANGALORE vs SUNGARD SOLUTIONS (INDIA) PVT. LTD., BANGALORE

ITA 1106/BANG/2011[2005-06]Status: Disposed28/2/2020AY 2005-06

MR. AMJAD PASHA,HASSAN vs INCOME TAX OFFICER, WARD- 1, HASSAN

ITA 97/BANG/2020[2010-11]Status: Disposed28/2/2020AY 2010-11

SRI. AMJAD PASHA,HASSAN vs INCOME TAX OFFICER, WARD- 1, HASSAN

ITA 96/BANG/2020[2009-10]Status: Disposed28/2/2020AY 2009-10

SRI. AMJAD PASHA,HASSAN vs INCOME TAX OFFICER, WARD- 1, HASSAN

ITA 95/BANG/2020[2008-09]Status: Disposed28/2/2020AY 2008-09

SRI. AMJAD PASHA,HASSAN vs INCOME TAX OFFICER, WARD- 1, HASSAN

ITA 94/BANG/2020[2007-08]Status: Disposed28/2/2020AY 2007-08

M/S. SAMRUDHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE

ITA 131/BANG/2020[2015-16]Status: Disposed28/2/2020AY 2015-16

NIDAGHATTA HANUMANTHAPPA SREENIVAS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) CPC, GHAZIABAD

ITA 277/BANG/2019[2014-15]Status: Disposed28/2/2020AY 2014-15

M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-3, BANGALORE

ITA 2524/BANG/2019[2012-13]Status: Disposed28/2/2020AY 2012-13

M/S GOMINI CONSTRUCTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) CPC, GHAZIABAD

ITA 243/BANG/2019[2015-16]Status: Disposed28/2/2020AY 2015-16

SHRI. DAVID RICHARD HEBEL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(2), BENGALURU

ITA 1817/BANG/2019[2015-16]Status: Disposed28/2/2020AY 2015-16

SHRI. DAVID RICHARD HEBEL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(2), BENGALURU

ITA 1816/BANG/2019[2014-15]Status: Disposed28/2/2020AY 2014-15

M/S YAHOO SOFTWARE DEVELOPMENT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 2657/BANG/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

SRI SHATHILAL R PATEL (HUF),BENGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BENGALORE

ITA 1828/BANG/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

SRI SHANTHILAL R PATEL,BENGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BENGALORE

ITA 1827/BANG/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

SRI DHARAMSI R PATEL (HUF),BENGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BENGALORE

ITA 1824/BANG/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

CITIZEN WATCHES (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 287/BANG/2016[2011-12]Status: Disposed28/2/2020AY 2011-12

SUNGARD SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1041/BANG/2011[2005-06]Status: Disposed28/2/2020AY 2005-06