← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. SHANKARANARAYANA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-- 2(4), BANGALORE

ITA 1607/BANG/2019[2013-14]Status: Disposed4/3/2020AY 2013-14

M/S INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 159/BANG/2019[2006-07]Status: Disposed4/3/2020AY 2006-07

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BIRDY EXPORTS PRIVATE LIMITED, BANGALORE

ITA 1375/BANG/2019[2013-14]Status: Disposed4/3/2020AY 2013-14

M/S. MALNAD ARECA MARKETING CO-OPERATIVE SOCIETY LIMITED,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, SHIVAMOGGA

ITA 1315/BANG/2019[2012-13]Status: Disposed4/3/2020AY 2012-13

M/S MYMUL RAITHA KALYANA TRUST,MYSORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE

ITA 2249/BANG/2018[2013-14]Status: Disposed4/3/2020AY 2013-14

M/S NORWICH CLINICAL SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE

ITA 2180/BANG/2018[2012-13]Status: Disposed4/3/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), INTERNATIONAL TAXATION, BENGALURU vs SHRI. CHANDRASEKHAR SUNDARESH, BENGALURU

ITA 1865/BANG/2018[2014-15]Status: Disposed4/3/2020AY 2014-15

SRI. RAMESH KUMAR (HUF),BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BANGALORE

ITA 1019/BANG/2019[2013-13]Status: Disposed3/3/2020AY 2013-13

JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE vs M/S HEWLETT PACKWARD INDIA SALES PVT LTD, BANGALORE

ITA 220/BANG/2019[2009-10]Status: Disposed3/3/2020AY 2009-10

M/S PRAGNYA CREST PROPERTIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 1576/BANG/2017[2012-13]Status: Disposed3/3/2020AY 2012-13

SRI. VIVEK S. HEBBAR,BANGALORE vs DCIT, BANGALORE

ITA 863/BANG/2015[2008-09]Status: Disposed2/3/2020AY 2008-09

M/S. SAMRUDHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE

ITA 130/BANG/2020[2014-15]Status: Disposed28/2/2020AY 2014-15

M/S. YAHOO SOFTWARE DEVELOPMENT INDIA PRIVATE LIMITED,BENGALURU vs THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE

ITA 2365/BANG/2019[2015-16]Status: Disposed28/2/2020AY 2015-16

SHRI. DAVID RICHARD HEBEL,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(2), BENGALURU

ITA 1815/BANG/2019[2013-14]Status: Disposed28/2/2020AY 2013-14

M/S. JANA SMALL FINANCE BANK LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE

ITA 1265/BANG/2019[2014-15]Status: Disposed28/2/2020AY 2014-15

SRI DINESH KUMAR R PATEL,BENGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BENGALORE

ITA 1826/BANG/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

SRI DINESH KUMAR R PATEL (HUF),BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BANGALORE

ITA 1825/BANG/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBBALLI vs SHRI SADASHIVAYYA S SOPPIMATH, HUBBALI

ITA 14/BANG/2018[2013-14]Status: Disposed28/2/2020AY 2013-14

K.S.HANUMANTHA RAO,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, BANGALORE

ITA 1164/BANG/2018[2013-14]Status: Disposed28/2/2020AY 2013-14

M/S CITIZEN WATCHES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE

ITA 2823/BANG/2017[2013-14]Status: Disposed28/2/2020AY 2013-14