← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S MARIGOLD LOGISTICS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(3), BANGALORE
ITA 147/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
KASTURI PRABODH PAI,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
ITA 1434/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
KASTURI PRABODH PAI,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
ITA 1433/BANG/2019[2014-15]Status: Disposed6/3/2020AY 2014-15
KASTURI PRABODH PAI,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (TDS), GHAZIABAD
ITA 1432/BANG/2019[2013-14]Status: Disposed6/3/2020AY 2013-14
M/S. VALDEL INFRA INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 1313/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE vs M/S. CANARA HOUSING DEVELOPMENT COMPANY, BANGALORE
ITA 1264/BANG/2019[2007-08]Status: Disposed6/3/2020AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 6(3)(1), BANGALORE vs SRI. SANDEEP BHUJANGA SHETTY, BANGALORE
ITA 1068/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
MEHER ADVANCED MATERIALS PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (A), MYSORE
ITA 3192/BANG/2018[2013-14]Status: Disposed6/3/2020AY 2013-14
THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 1157/BANG/2017[2012-13]Status: Disposed6/3/2020AY 2012-13
TOYOTA KIRLOSKAR MOTOR PVT. LTD. vs DCIT, BANGALORE
ITA 256/BANG/2016[2011-12]Status: Disposed6/3/2020AY 2011-12
ITO, HUBLI vs THE SARSWAT CO-OP BANK LTD., HUBLI
ITA 1280/BANG/2015[2010-11]Status: Disposed6/3/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S GOPALAN ENTERPRISES INDIA PVT LTD, BANGALORE
ITA 1098/BANG/2014[2012-13]Status: Disposed6/3/2020AY 2012-13
M/S CESSNA GARDEN DEVELOPERS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 202/BANG/2019[2011-12]Status: Disposed5/3/2020AY 2011-12
KRS FASHION WORKS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(2), BANGALORE
ITA 2802/BANG/2018[2015-16]Status: Disposed5/3/2020AY 2015-16
M/S BRIGHT CONSTRUCTION CORPORATION,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX RANGE-6(2), BANGALORE
ITA 86/BANG/2018[2012-13]Status: Disposed5/3/2020AY 2012-13
M/S VIGILANCE SECURITY AND ALLIED SERVICES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 2434/BANG/2018[2007-08]Status: Disposed5/3/2020AY 2007-08
ACER INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2837/BANG/2017[2013-14]Status: Disposed5/3/2020AY 2013-14
M/S KMG INFOTECH LTD.,BANGALORE vs DCIT, BANGALORE
ITA 329/BANG/2015[2010-11]Status: Disposed5/3/2020AY 2010-11
M/S. OAKNET HEALTHCARE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU
ITA 3145/BANG/2018[2015-16]Status: Disposed4/3/2020AY 2015-16
JDA SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 353/BANG/2016[2011-12]Status: Disposed4/3/2020AY 2011-12
