← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. PROGRAMMING RESEARCH SOFTWARE TECHNOLOGY PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD- 2(3), BENGALURU
ITA 1786/BANG/2019[2013-14]Status: Disposed11/3/2020AY 2013-14
M/S. PROGRAMMING RESEARCH SOFTWARE TECHNOLOGY PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD- 2(3), BENGALURU
ITA 1784/BANG/2019[2013-14]Status: Disposed11/3/2020AY 2013-14
M/S. ATHMASHAKTHI MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs THE INCOME TAX OFFICER, WARD - 1(4), MANGALURU
ITA 1221/BANG/2019[2016-17]Status: Disposed11/3/2020AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BATEMEN ENGINEERING INDIA PVT LTD, BANGALORE
ITA 1221/BANG/2018[2009-10]Status: Disposed11/3/2020AY 2009-10
TEXTRONIC (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 884/BANG/2017[2009-10]Status: Disposed11/3/2020AY 2009-10
NETSCOUT SYSTEMS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 875/BANG/2017[2011-12]Status: Disposed11/3/2020AY 2011-12
M/S MLC PROPERTIES LLP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 758/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 4(1)(1), BANGALORE
ITA 2444/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE - 2(1), BANGALORE vs M/S. INFOSYS LIMITED, BANGALORE
ITA 1687/BANG/2019[2010-11]Status: Disposed6/3/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE - 4(1)(1), BANGALORE vs M/S. KAPPEC LIMITED, BANGALORE
ITA 1348/BANG/2019[2014-15]Status: Disposed6/3/2020AY 2014-15
CANARA HOUSING DEVELOPMENT COMPANY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2), BANGALORE
ITA 1324/BANG/2019[2007-08]Status: Disposed6/3/2020AY 2007-08
SRI.PETHAN NAMASIVAYAM MURUGHAN & SMT.THANGARAJU LOGAMBAL LEGAL HEIRS OF LATE SRI THANGARAJ PETHAN,BALLARI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 3412/BANG/2018[2008-09]Status: Disposed6/3/2020AY 2008-09
M/S JSR LOGISTICS,BALLARI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 3409/BANG/2018[2010-11]Status: Disposed6/3/2020AY 2010-11
SHRI D R KUMARASWAMY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(3)(4), BANGALORE
ITA 2958/BANG/2018[2012-13]Status: Disposed6/3/2020AY 2012-13
M/S GLOBAL TECH PARK PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2287/BANG/2018[2014-15]Status: Disposed6/3/2020AY 2014-15
M/S GLOBAL TECH PARK PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2286/BANG/2018[2015-16]Status: Disposed6/3/2020AY 2015-16
SMT.REKHA RAMAMURTHI ACHYUTUNI,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(1), BANGALORE
ITA 1513/BANG/2018[2013-14]Status: Disposed6/3/2020AY 2013-14
M/S CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 900/BANG/2019[2008-09]Status: Disposed6/3/2020AY 2008-09
M/S JSR LOGISTICS,BALLARI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 542/BANG/2019[2013-14]Status: Disposed6/3/2020AY 2013-14
M/S AQUARELLE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 192/BANG/2019[2015-16]Status: Disposed6/3/2020AY 2015-16