← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. SRINAGARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(5), BANGALORE

ITA 133/BANG/2020[2011-12]Status: Disposed21/4/2021AY 2011-12

M/S. KOYYUR SERVICE CO-OPERATIVE BANK LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR

ITA 1450/BANG/2019[2016-17]Status: Disposed21/4/2021AY 2016-17

SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX LTU, BANGALORE

ITA 879/BANG/2017[2010-11]Status: Disposed21/4/2021AY 2010-11

M/S. UNICITY HEALTH PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE

ITA 713/BANG/2020[2014-15]Status: Disposed20/4/2021AY 2014-15

SHRI JAIRAM G. KIMMANE,SHIMOGA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE

ITA 239/BANG/2020[2016-17]Status: Disposed20/4/2021AY 2016-17

M/S ACT DIGITAL HOME ENTERAINMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 683/BANG/2019[2011-12]Status: Disposed20/4/2021AY 2011-12

M/S VRKP STEEL INDUSTRIES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 667/BANG/2019[2009-10]Status: Disposed20/4/2021AY 2009-10

M/S. MANIPAL RESORTS COMPANY PVT. LTD.,BANGALORE vs INCOME -TAX OFFICER, WARD - 4(1)(3), BANGALORE

ITA 596/BANG/2019[2014-15]Status: Disposed20/4/2021AY 2014-15

M/S ZYGO BONSAI PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(4), BANGALORE

ITA 591/BANG/2019[2011-12]Status: Disposed20/4/2021AY 2011-12

THOUGHTWORKS TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -12(4), BANGALORE

ITA 579/BANG/2019[2010-11]Status: Disposed20/4/2021AY 2010-11

THOUGHTWORKS TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -12(4), BANGALORE

ITA 578/BANG/2019[2009-10]Status: Disposed20/4/2021AY 2009-10

THOUGHTWORKS TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -12(4), BANGALORE

ITA 577/BANG/2019[2008/-09]Status: Disposed20/4/2021

THOUGHTWORKS TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -12(4), BANGALORE

ITA 576/BANG/2019[2007-08]Status: Disposed20/4/2021AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE vs M/S. HAJEE A P BAVA & COMPANY CONSTRUCTIONS PRIVATE LIMITED, BANGALORE

ITA 2490/BANG/2019[2014-15]Status: Disposed20/4/2021AY 2014-15

BHARAT G MEHTA (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 3219/BANG/2018[2014-15]Status: Disposed20/4/2021AY 2014-15

INTEL MOBILE COMMUNICATIONS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 2204/BANG/2017[2011-12]Status: Disposed20/4/2021AY 2011-12

M/S MOLEX INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 2148/BANG/2017[2013-14]Status: Disposed20/4/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INTEL MOBILE COMMUNICATIONS INDIA PVT LTD, BANGALORE

ITA 2095/BANG/2017[2011-12]Status: Disposed20/4/2021AY 2011-12

M/S.BROAD COM COMMUNICATIONS TECHNOLOGIES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 658/BANG/2016[2011-2012]Status: Disposed20/4/2021AY 2011-2012

DCIT, BANGALORE vs M/S BROADCOM INDIA PVT. LTD., BANGALORE

ITA 484/BANG/2016[2011-12]Status: Disposed20/4/2021AY 2011-12