← All Benches
ITAT Bangalore Bench
18,481 judgments
MR. ARUNESH KUMAR MADAN,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(4), BANGALORE
ITA 1625/BANG/2019[2016-17]Status: Disposed19/4/2021AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. LIFESTYLE INTERNATIONAL (P) LTD., BANGALORE
ITA 2259/BANG/2016[2010-11]Status: Disposed19/4/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. LIFESTYLE INTERNATIONAL (P) LTD., BANGALORE
ITA 2258/BANG/2016[2008-09]Status: Disposed19/4/2021AY 2008-09
DCIT, BANGALORE vs M/S NXP SEMICONDUCTORS INDIA PVT. LTD., BANGALORE
ITA 387/BANG/2015[2010-11]Status: Disposed19/4/2021AY 2010-11
M/S. MICROSUN SOLAR TECH PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 4(1)(3), BANGALORE
ITA 156/BANG/2020[2015-16]Status: Disposed16/4/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE vs M/S. METRIC STREAM INFOTECH (INDIA) PRIVATE LIMITED, BENGALURU
ITA 2478/BANG/2019[2012-13]Status: Disposed16/4/2021AY 2012-13
SHRI. G B SHIVARAJAPPA,BANGALORE vs INCOME TAX OFFICER, WARD - 4(2)(4), BANGALORE
ITA 1056/BANG/2019[2014-15]Status: Disposed16/4/2021AY 2014-15
VENUGOPAL NAIDU PUSHPARAJ,BANGALORE vs INCOME TAX OFFICER WARD-1(3), BANGALORE
ITA 880/BANG/2018[2008-09]Status: Disposed16/4/2021AY 2008-09
SHRI.JAYA PRAKASH,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(5), BANGALORE
ITA 1374/BANG/2018[2014-15]Status: Disposed16/4/2021AY 2014-15
SHRI BALAPPA HANAMANTAPPA NANDEPPANAVAR,BAGALKOT vs INCOME-TAX OFFICER-WARD-1, BAGALKOT
ITA 3428/BANG/2018[2009-10]Status: Disposed15/4/2021AY 2009-10
GOODWILL MANAGEMENT PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 670/BANG/2020[2018-19]Status: Disposed15/4/2021AY 2018-19
UGANE PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,HASSAN vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSURU
ITA 569/BANG/2020[2015-16]Status: Disposed15/4/2021AY 2015-16
SRI. B. RUDRAGOUDA,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY
ITA 315/BANG/2020[2016-17]Status: Disposed15/4/2021AY 2016-17
SRI. B. RUDRAGOUDA,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY
ITA 314/BANG/2020[2015-16]Status: Disposed15/4/2021AY 2015-16
M/S. SOUTHERN INDIA BANKS' STAFF TRAINING COLLEGE,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2431/BANG/2019[2018-19]Status: Disposed15/4/2021AY 2018-19
SHRI. GAYATRI PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME-TAX OFFICER-WARD-1, BAGALKOT
ITA 3331/BANG/2018[2016-17]Status: Disposed15/4/2021AY 2016-17
M/S SOUTHERN INDIA BANKS STAFF TRAINING COLLEGE,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 3147/BANG/2018[2017-18]Status: Disposed15/4/2021AY 2017-18
M/S SOUTHERN INDIA BANKS STAFF TRAINING COLLEGE,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2530/BANG/2017[2016-17]Status: Disposed15/4/2021AY 2016-17
FORTINETINNOVATION CENTRE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2086/BANG/2017[2013-14]Status: Disposed15/4/2021AY 2013-14
DCIT, BANGALORE vs M/S CISCO SYSTEMS INDIA PVT. LTD., BANGALORE
ITA 508/BANG/2015[2010-11]Status: Disposed15/4/2021AY 2010-11