← All Benches
ITAT Bangalore Bench
18,481 judgments
INVITROGEN BIOSERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 248/BANG/2015[2010-11]Status: Disposed15/4/2021AY 2010-11
CISCO SYSTEMS (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 505/BANG/2015[2010-11]Status: Disposed14/4/2021AY 2010-11
MEDREICH LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE
ITA 1576/BANG/2019[2014-15]Status: Disposed12/4/2021AY 2014-15
MEDREICH LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE
ITA 1575/BANG/2019[2013-14]Status: Disposed12/4/2021AY 2013-14
MEDREICH LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE
ITA 1574/BANG/2019[2012-13]Status: Disposed12/4/2021AY 2012-13
DCIT, BANGALORE vs M/S NTT DATE GLOBAL DELIVERY SERVICES, BANGALORE
ITA 508/BANG/2016[2011-12]Status: Disposed12/4/2021AY 2011-12
M/S. SAMRUDHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 129/BANG/2020[2013-14]Status: Disposed9/4/2021AY 2013-14
M/S. SAMRUDHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(5), BANGALORE
ITA 128/BANG/2020[2011-12]Status: Disposed9/4/2021AY 2011-12
INCOME TAX OFFICER, (EXEMPTIONS), WARD-1, HUBLI vs M/S. SRI GURUMAHIPATIRAJ EYE BANK AND RESEARCH FOUNDATION TRUST, HUBBALLI
ITA 661/BANG/2020[2015-16]Status: Disposed8/4/2021AY 2015-16
MR. H.S. MANJUNATH,DAVANGERE vs INCOME TAX OFFICER, WARD-3, DAVANGERE
ITA 396/BANG/2020[2007-08]Status: Disposed8/4/2021AY 2007-08
M/S. THE KARNATAKA STATE CO-OPERATIVE APEX BANK LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE
ITA 1761/BANG/2019[2008-09]Status: Disposed8/4/2021AY 2008-09
SMT. MALALI VENUGOPALA UMADEVI,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD- 2(1), BANGALORE
ITA 1686/BANG/2019[2008-09]Status: Disposed8/4/2021AY 2008-09
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 5, BANGALORE vs M/S. THE KARNATAKA STATE CO-OPERATIVE APEX BANK LIMITED, BANGALORE
ITA 1327/BANG/2019[2011-12]Status: Disposed8/4/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD, BANGALORE
ITA 2160/BANG/2017[2014-15]Status: Disposed8/4/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD, BANGALORE
ITA 2150/BANG/2017[2008-09]Status: Disposed8/4/2021AY 2008-09
KARNATAKA STATE CO-OPERATIVE APEX BANK LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2082/BANG/2017[2013-14]Status: Disposed8/4/2021AY 2013-14
SRI. U S SIDDALINGAPPA,MYSURU vs THE COMMISSIONER OF INCOME TAX (APPEALS), MYSURU), MYSURU
ITA 728/BANG/2020[2011-12]Status: Disposed7/4/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE- 3(1), BANGALORE vs M/S. WIPRO GE HEALTHCARE PRIVATE LIMITED, BANGALORE
ITA 409/BANG/2020[2011-12]Status: Disposed7/4/2021AY 2011-12
M/S. NAGSON & CO.,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE- 2(2), BANGALORE
ITA 2336/BANG/2019[2012-13]Status: Disposed7/4/2021AY 2012-13
M/S. NAGSON & CO.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(2)(1), BENGALURU
ITA 2335/BANG/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
