← All Benches
ITAT Bangalore Bench
18,481 judgments
MR. MOHAMMED SHARAQ,BENGALURU vs INCOME TAX OFFICER, WARD- 7(2)(1), BENGALURU
ITA 1818/BANG/2019[2016-17]Status: Disposed7/4/2021AY 2016-17
BALAJI REAL ESTATE VENTURES PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 1773/BANG/2019[2016-17]Status: Disposed7/4/2021AY 2016-17
IFTEQHAR AFZAL NAKASHBAND,GULBARGA vs INCOME TAX OFFICER, WARD- 2, GULBARGA
ITA 1564/BANG/2019[2016-17]Status: Disposed7/4/2021AY 2016-17
SMT. JAYAMMA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6(3)(1), BENGALURU
ITA 203/BANG/2018[2013-14]Status: Disposed7/4/2021AY 2013-14
M/S SAFRAN ENGINEERING SERVICES INDIA PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 701/BANG/2016[2011-12]Status: Disposed7/4/2021AY 2011-12
INFEINEON TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ASST.C.I.T.,
ITA 656/BANG/2016[2011-12]Status: Disposed7/4/2021AY 2011-12
M/S. SHREERAMA CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD- 2, UDUPI
ITA 233/BANG/2020[2014-15]Status: Disposed6/4/2021AY 2014-15
CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE
ITA 736/BANG/2020[2012-13]Status: Disposed5/4/2021AY 2012-13
CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE
ITA 735/BANG/2020[2011-12]Status: Disposed5/4/2021AY 2011-12
CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE
ITA 737/BANG/2020[2013-14]Status: Disposed5/4/2021AY 2013-14
SHRI SALESHWAR PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD- (1), BANGALORE
ITA 171/BANG/2020[2013-14]Status: Disposed5/4/2021AY 2013-14
M/S AMBIKA BULLION TRADING PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 41/BANG/2019[2015-16]Status: Disposed5/4/2021AY 2015-16
SRI.T.PUSHPARAJU,SHIVAMOGGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 1, SHIVAMOGGA
ITA 281/BANG/2019[2009-10]Status: Disposed5/4/2021AY 2009-10
SRI. K.S. SRINIVAS,KOLAR vs INCOME TAX OFFICER, WARD- 1, KOLAR
ITA 2353/BANG/2019[2005-06]Status: Disposed5/4/2021AY 2005-06
SRI VENKATARAMANA REDIVARI,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(1), BANGALORE
ITA 825/BANG/2017[2012-13]Status: Disposed5/4/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs MR. SAJID SAMRAN, MANGALURU
ITA 90/BANG/2020[2016-17]Status: Disposed1/4/2021AY 2016-17
MR. SAJID SAMRAN,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 69/BANG/2020[2016-17]Status: Disposed1/4/2021AY 2016-17
M/S. VIRGO COMMUNICATIONS AND EXHIBITIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 7(1)(2), BANGALORE
ITA 490/BANG/2020[2016-17]Status: Disposed1/4/2021AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU vs SMT. SHAMSHAD BEGUM, PUTTUR
ITA 4/BANG/2020[2010-11]Status: Disposed1/4/2021AY 2010-11
M/S VECTRA ADVANCED ENGINEERING PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 127/BANG/2019[2013-14]Status: Disposed1/4/2021AY 2013-14