← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(3), BANGALORE
ITA 772/BANG/2018[2014-15]Status: Disposed1/4/2021AY 2014-15
M/S VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD,BANGALORE vs ASSISTAT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 771/BANG/2018[2013-14]Status: Disposed1/4/2021AY 2013-14
M/S VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD,BANGALORE vs ASSISTAT COMMISSIONER OF INCOME TAX CIRCLE-4(2)(1), BANGALORE
ITA 770/BANG/2018[2012-13]Status: Disposed1/4/2021AY 2012-13
M/S VIJAYA BANK EMPLOYEES HOUSING TAX CO-OPERATIVE SOCIETY LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-10(1), BANGALORE
ITA 769/BANG/2018[2011-12]Status: Disposed1/4/2021AY 2011-12
M/S VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-10(1), BANGALORE
ITA 768/BANG/2018[2009-10]Status: Disposed1/4/2021AY 2009-10
M/S VIIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-10(1), BANGALORE
ITA 767/BANG/2018[2008-09]Status: Disposed1/4/2021AY 2008-09
M/S VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-10(1), BANGALORE
ITA 766/BANG/2018[2007-08]Status: Disposed1/4/2021AY 2007-08
VECTRA ADVANCED ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1328/BANG/2018[2012-13]Status: Disposed1/4/2021AY 2012-13
VECTRA ADVANCED ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1327/BANG/2018[2007-08]Status: Disposed1/4/2021AY 2007-08
VECTRA ADVANCED ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1326/BANG/2018[2006-07]Status: Disposed1/4/2021AY 2006-07
M/S VECTRA ADVANCED ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1325/BANG/2018[2005-06]Status: Disposed1/4/2021AY 2005-06
M/S VRL LOGISTICS LTD,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
ITA 2781/BANG/2017[2012-13]Status: Disposed1/4/2021AY 2012-13
SURETEX PROPHYLACTICS (INDIA) LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 430/BANG/2016[2011-12]Status: Disposed1/4/2021AY 2011-12
DCIT, BANGALORE vs M/S CORE OBJECTS INDIA PVT. LTD., BANGALORE
ITA 517/BANG/2015[2010-11]Status: Disposed1/4/2021AY 2010-11
DCIT, BANGALORE vs SHRI. P.N. MANJUNATH, BANGALORE
ITA 30/BANG/2015[2008-09]Status: Disposed1/4/2021AY 2008-09
DCIT, BANGALORE vs SHRI. P.N. MANJUNATH, BANGALORE
ITA 29/BANG/2015[2006-07]Status: Disposed1/4/2021AY 2006-07
SHRI H NARASIMHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE `
ITA 373/BANG/2019[2012-13]Status: Disposed31/3/2021AY 2012-13
SMT. ANUSUYA,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(2), BENGALURU
ITA 2134/BANG/2019[2013-14]Status: Disposed31/3/2021AY 2013-14
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 2039/BANG/2019[2010-11]Status: Heard31/3/2021AY 2010-11
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 2038/BANG/2019[2009-10]Status: Heard31/3/2021AY 2009-10
