← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 2037/BANG/2019[2008-09]Status: Heard31/3/2021AY 2008-09
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 2036/BANG/2019[2007-08]Status: Heard31/3/2021AY 2007-08
INCOME TAX OFFICER, WARD- 6(1)(3), BENGALURU vs M/S. SPEED TRANS CARGO PRIVATE LIMITED, BENGALURU
ITA 1969/BANG/2019[2012-13]Status: Disposed31/3/2021AY 2012-13
M/S ADVICE AMERICA SOFTWARE DEVELOPMENT CENTRE PVT LTD,BANGALORE vs DY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 85/BANG/2017[2012-13]Status: Disposed31/3/2021AY 2012-13
M/S. BANNUR RYTARA SEVA SAHAKARI SANGHA LIMITED,PUTTUR vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 576/BANG/2020[2016-17]Status: Disposed30/3/2021AY 2016-17
SHRI. D. V. SADANADA GOWDA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(3)(1), BANGALORE
ITA 895/BANG/2019[2011-12]Status: Disposed30/3/2021AY 2011-12
DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,BIDAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA
ITA 551/BANG/2019[2010-11]Status: Heard30/3/2021AY 2010-11
M/S PERFECTA LIFESTYLE,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 550/BANG/2019[2013-14]Status: Disposed30/3/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs SRI SIRWAR BASAVARAJ, BELLARY
ITA 1902/BANG/2018[2009-10]Status: Disposed30/3/2021AY 2009-10
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,BANGALORE vs DDIT, BANGALORE
ITA 661/BANG/2014[2010-11]Status: Disposed30/3/2021AY 2010-11
MUNIYAPPA REDDY RAGAVAN DEENADAYALAN,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 138/BANG/2020[2016-17]Status: Disposed29/3/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs M/S DAVANGERE SUGARS COMPANY LIMITED, DAVANGERE
ITA 22/BANG/2019[2012-13]Status: Disposed29/3/2021AY 2012-13
ITTINA PROPERTIES PVT., LTD.,BANGALORE vs ADDL.COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2011/BANG/2016[2010-11]Status: Disposed29/3/2021AY 2010-11
DDIT, BANGALORE vs CUTCHI MEMOM UNION, BANGALORE
ITA 878/BANG/2012[2007-08]Status: Disposed29/3/2021AY 2007-08
M/S HOTHUR TRADERS,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 541/BANG/2019[2011-12]Status: Disposed25/3/2021AY 2011-12
SHRI. VENKATARAYAPPA SRINIVASA MURTHY,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1153/BANG/2019[2014-15]Status: Disposed25/3/2021AY 2014-15
M/S JAYSONS INFRASTRUCTURE INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 3002/BANG/2018[2010-11]Status: Disposed25/3/2021AY 2010-11
M/S MAVENIR SYSTEMS PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 412/BANG/2016[2011-12]Status: Disposed25/3/2021AY 2011-12
M/S. ZYNGA GAME NETWORK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 2573/BANG/2019[2015-16]Status: Disposed23/3/2021AY 2015-16
M/S. MONARCH PLAZA COMFORTS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU
ITA 1644/BANG/2018[2011-12]Status: Disposed23/3/2021AY 2011-12
