← All Benches
ITAT Bangalore Bench
18,481 judgments
BROADCOM COMMUNICATIONS TECHNOLOGIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 2037/BANG/2017[2013-14]Status: Disposed23/3/2021AY 2013-14
BOARDCOM COMMUNICATIONS TECHNOLOGIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 1970/BANG/2017[2013-14]Status: Disposed23/3/2021AY 2013-14
BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 519/BANG/2016[2011-12]Status: Disposed23/3/2021AY 2011-12
BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 514/BANG/2016[2011-12]Status: Disposed23/3/2021AY 2011-12
DCIT, BANGALORE vs M/S BROADCOM INDIA TECHNOLOGIES PVT. LTD., BANGALORE
ITA 485/BANG/2016[2011-12]Status: Disposed23/3/2021AY 2011-12
DCIT, BANGALORE vs M/S BROADCOM INDIA RESEARCH PVT. LTD., BANGALORE
ITA 483/BANG/2016[2011-12]Status: Disposed23/3/2021AY 2011-12
M/S. IRDE BETTAMPADY PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs INCOME TAX OFFICER, WARD - 1, PUTTUR
ITA 208/BANG/2020[2016-17]Status: Disposed22/3/2021AY 2016-17
SHABANA SHAREEF,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 2631/BANG/2019[2016-17]Status: Disposed22/3/2021AY 2016-17
SHABANA SHAREEF,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 2630/BANG/2019[2015-16]Status: Disposed22/3/2021AY 2015-16
SHABANA SHAREEF,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 2629/BANG/2019[2014-15]Status: Disposed22/3/2021AY 2014-15
SHABANA SHAREEF,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MAGALORE
ITA 2628/BANG/2019[2013-14]Status: Disposed22/3/2021AY 2013-14
SRI. AHMED SHREEF,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, MANGALURU
ITA 2627/BANG/2019[2016-17]Status: Disposed22/3/2021AY 2016-17
AHMED SHAREEF,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2626/BANG/2019[2015-16]Status: Disposed22/3/2021AY 2015-16
AHMED SHAREEF,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, MANGALORE
ITA 2625/BANG/2019[2014-15]Status: Disposed22/3/2021AY 2014-15
SHRI. MUNNAVAR YUNUS JALIWALA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 6(3)(1), BANGALORE
ITA 2565/BANG/2019[2015-16]Status: Disposed22/3/2021AY 2015-16
MR. FAIZAL YUNUS JALIWALA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 6(3)(1), BANGALORE
ITA 2564/BANG/2019[2015-16]Status: Disposed22/3/2021AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE- 1, MANGALURU vs MR. AHMED SHEREEF, MANGALORE
ITA 2484/BANG/2019[2015-16]Status: Disposed22/3/2021AY 2015-16
STATE BANK OF INDIA,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE
ITA 1641/BANG/2019[2013-14]Status: Disposed22/3/2021AY 2013-14
M/S VVD CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3388/BANG/2018[2015-16]Status: Disposed22/3/2021AY 2015-16
M/S VVD CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3387/BANG/2018[2013-14]Status: Disposed22/3/2021AY 2013-14