← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S VVD CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3386/BANG/2018[2012-13]Status: Disposed22/3/2021AY 2012-13
M/S VVD CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3385/BANG/2018[2011-12]Status: Disposed22/3/2021AY 2011-12
M/S VVD CONSTRUCTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3384/BANG/2018[2010-11]Status: Disposed22/3/2021AY 2010-11
M/S SALESFORCE.COM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 3286/BANG/2018[2014-15]Status: Disposed22/3/2021AY 2014-15
SYED MATEEN AGA,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 2124/BANG/2017[2014-15]Status: Disposed22/3/2021AY 2014-15
M/S RUKMANI FINANCE PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1430/BANG/2017[2013-14]Status: Disposed22/3/2021AY 2013-14
TATA COFFEE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 729/BANG/2015[2010-11]Status: Disposed22/3/2021AY 2010-11
TATA COFFEE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 568/BANG/2015[2010-11]Status: Disposed22/3/2021AY 2010-11
DCIT, BANGALORE vs M/S TATA COFFEE LIMITED, BANGALORE
ITA 190/BANG/2015[2010-11]Status: Disposed22/3/2021AY 2010-11
K S HANUMANTHA RAO,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-2, BANGALORE
ITA 31/BANG/2021[2013-14]Status: Disposed19/3/2021AY 2013-14
TEXCEL MARKETING CORPORATION,BANGALORE vs THE INCOME TAX OFFICER, WARD-3(2)(2), BANGALORE
ITA 678/BANG/2020[2018-19]Status: Disposed19/3/2021AY 2018-19
M/S. SRI KANAKA PATHINA SAHAKARA SANGHA NIYAMITHA,TUMKUR vs THE INCOME TAX OFFICER, WARD- 3, TUMKUR
ITA 2303/BANG/2019[2016-17]Status: Disposed19/3/2021AY 2016-17
M/S. ALTAIR ENGINEERING INDIA (PRIVATE) LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 1307/BANG/2019[2009-10]Status: Disposed19/3/2021AY 2009-10
M/S. MYSORE CO-OPERATIVE BANK LTD,MYSORE vs INCOME TAX OFFICER, TDS WARD, MYSORE
ITA 1956/BANG/2018[2013-14]Status: Disposed19/3/2021AY 2013-14
M/S. BIOCON LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX, LTU, BENGALURU
ITA 1859/BANG/2018[2011-12]Status: Disposed19/3/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S L K TRUST, BANGALORE
ITA 1434/BANG/2017[2008-09]Status: Disposed19/3/2021AY 2008-09
M/S. NANDI CONSTRUCTIONS,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1, SHIVAMOGGA
ITA 3/BANG/2021[2004-05]Status: Disposed18/3/2021AY 2004-05
SHRI. T R MANJUNATH HEGDE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 220/BANG/2020[2010-11]Status: Disposed18/3/2021AY 2010-11
SHRI. T R MANJUNATH HEGDE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 219/BANG/2020[2008-09]Status: Disposed18/3/2021AY 2008-09
G S MANOHAR,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(4), BANGALORE
ITA 358/BANG/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
