← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. SATYANARAYANA MAHESH,CHICKBALLAPURA vs INCOME TAX OFFICER, WARD- 1, CHICKBALLAPURA
ITA 2432/BANG/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
M/S NXP INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 847/BANG/2018[2009-10]Status: Disposed18/3/2021AY 2009-10
M/S ISG NOVASOFT TECHNOLOGIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3284/BANG/2018[2014-15]Status: Disposed18/3/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S IBC KNOWLEDGE PARK PVT LTD, BANGALORE
ITA 327/BANG/2018[2007-08]Status: Disposed18/3/2021AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S IBC KNOWLEDGE PARK PVT LTD, BANGALORE
ITA 326/BANG/2018[2008-09]Status: Disposed18/3/2021AY 2008-09
M/S NA VANAGARA URBAN CO-OPERATIVE BANK LTD,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2), MYSORE
ITA 1594/BANG/2018[2012-13]Status: Disposed18/3/2021AY 2012-13
M/S KARNATAKA UDYOG MITRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1504/BANG/2018[2013-14]Status: Disposed18/3/2021AY 2013-14
BHOOPAL SHANTHI,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(2)(8), BANGALORE
ITA 702/BANG/2020[2017-18]Status: Disposed17/3/2021AY 2017-18
K.CHANDRASHEKAR REDDY,BELLARY vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 316/BANG/2019[2010-11]Status: Disposed17/3/2021AY 2010-11
K.CHANDRASHEKAR REDDY,BELLARY vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 315/BANG/2019[2009-10]Status: Disposed17/3/2021AY 2009-10
M/S ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (INTL TAXN) CIRCLE-2(1), BANGALORE
ITA 3289/BANG/2018[2012-13]Status: Disposed17/3/2021AY 2012-13
M/S ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (INTL TAXN) CIRCLE-2(1), BANGALORE
ITA 3288/BANG/2018[2011-12]Status: Disposed17/3/2021AY 2011-12
M/S ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (INTL TAXN) CIRCLE-2(1), BANGALORE
ITA 3287/BANG/2018[2010-11]Status: Disposed17/3/2021AY 2010-11
SRI. T NARAYANA REDDY,MYSORE vs INCOME TAX OFFICER, WARD- 1(3), MYSORE
ITA 2233/BANG/2019[2008-09]Status: Disposed16/3/2021AY 2008-09
SMT. DEVINDRA KUMARI GANDHI,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, BENGALURU
ITA 1811/BANG/2019[2011-12]Status: Disposed16/3/2021AY 2011-12
SRI MAHENDRASINGH RAMSINGH JADAV,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(5), BENGALURU
ITA 32/BANG/2018[2010-11]Status: Disposed16/3/2021AY 2010-11
SRI. SHAMSUNDAR,BANGALORE vs ITO, BANGALORE
ITA 946/BANG/2016[2008-09]Status: Disposed16/3/2021AY 2008-09
DCIT vs M/S COASTAL COSTRUCTION,
ITA 1005/BANG/2013[2006-07]Status: Disposed16/3/2021AY 2006-07
ARWA LOVAII NAVLAKHI,BENGALURU vs INCOME TAX OFFICER, WARD- 4(3)(4), BENGALURU
ITA 631/BANG/2020[2008-09]Status: Disposed15/3/2021AY 2008-09
M/S. MANN CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 799/BANG/2019[2011-12]Status: Disposed15/3/2021AY 2011-12
