← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TOUCH 212 SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 7(1)(2), BANGALORE
ITA 2566/BANG/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
SHRI PRABHU HARI,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(7), BANGALORE
ITA 1617/BANG/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
MRS. MAMATHA SUDARSHAN REDDY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 131/BANG/2019[2013-14]Status: Disposed15/3/2021AY 2013-14
M/S AO SMITH INDIA WATER PRODUCTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 2819/BANG/2017[2013-14]Status: Disposed15/3/2021AY 2013-14
M/S VERIFONE INDIA TECHNOLOGY PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 3087/BANG/2018[2010-11]Status: Disposed12/3/2021AY 2010-11
REPLICON SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs ASISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 31/BANG/2017[2012-13]Status: Disposed12/3/2021AY 2012-13
PRIYA SARAH CHEERAN JOSEPH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE
ITA 43/BANG/2020[2016-17]Status: Disposed11/3/2021AY 2016-17
RAM NIWAS AGARWAL,BENGALURU vs INCOME TAX OFFICER, WARD - 3(1), BENGALURU
ITA 1921/BANG/2019[2015-16]Status: Disposed11/3/2021AY 2015-16
RAM NIWAS AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD - 3(1), BANGALORE
ITA 1920/BANG/2019[2015-16]Status: Disposed11/3/2021AY 2015-16
RAM NIWAS AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD - 3(1), BENGALURU
ITA 1919/BANG/2019[2015-16]Status: Disposed11/3/2021AY 2015-16
RAM NIWAS AGARWAL,BENGALURU vs INCOME TAX OFFICER, WARD - 3(1), BENGALURU
ITA 1918/BANG/2019[2015-16]Status: Disposed11/3/2021AY 2015-16
RAM NIWAS AGARWAL,BENGALURU vs INCOME TAX OFFICER, WARD - 3(1), BANGALORE
ITA 1917/BANG/2019[2014-15]Status: Disposed11/3/2021AY 2014-15
RAM NIWAS AGARWAL,BENGALURU vs INCOME TAX OFFICER, WARD - 3(1), BENGALURU
ITA 1916/BANG/2019[2014-15]Status: Disposed11/3/2021AY 2014-15
RAM NIWAS AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD - 3(1), BANGALORE
ITA 1915/BANG/2019[2014-15]Status: Disposed11/3/2021AY 2014-15
RAM NIWAS AGARWAL,BENGALURU vs INCOME TAX OFFICER, WARD - 3(1), BENGALURU
ITA 1914/BANG/2019[2014-15]Status: Disposed11/3/2021AY 2014-15
RAM NIWAS AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD - 3(1), BANGALORE
ITA 1913/BANG/2019[2013-14]Status: Disposed11/3/2021AY 2013-14
RAM NIWAS AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD - 3(1), BANGALORE
ITA 1912/BANG/2019[2013-14]Status: Disposed11/3/2021AY 2013-14
RAM NIWAS AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD - 3(1), BANGALORE
ITA 1911/BANG/2019[2013-14]Status: Disposed11/3/2021AY 2013-14
SMT. SAVITA SANTOSH KUDTARKAR,GADAG vs INCOME TAX OFFICER, WARD- 1, GADAG
ITA 1394/BANG/2019[2013-14]Status: Disposed11/3/2021AY 2013-14
M/S IDS SOFTWARE SOLUTIONS INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 84/BANG/2017[2012-13]Status: Disposed11/3/2021AY 2012-13
