← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S UL INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 651/BANG/2017[2012-13]Status: Disposed11/3/2021AY 2012-13
M/S UL INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 627/BANG/2017[2012-13]Status: Disposed11/3/2021AY 2012-13
INCOME TAX OFFICER, BANGALORE vs M/S. ARIBA TECHNOLOGIES INDIA (P) LTD, BANGALORE
ITA 536/BANG/2017[2010-11]Status: Disposed11/3/2021AY 2010-11
M/S.SOUTHERN INDIA BANKS' STAFF TRAINING COLLEGE,BANGALORE vs COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2057/BANG/2016[2015-16]Status: Disposed11/3/2021AY 2015-16
YOKOGAWA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1715/BANG/2016[2012-13]Status: Disposed11/3/2021AY 2012-13
ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 335/BANG/2015[2010-11]Status: Disposed11/3/2021AY 2010-11
DCIT, BANGALORE vs M/S ALTISOURCE BUSINESS SOLUTIONS PVT. LTD., BANGALORE
ITA 178/BANG/2015[2010-11]Status: Disposed11/3/2021AY 2010-11
PRAKASH BABU NAKUNDHI KRISHNA REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE
ITA 51/BANG/2020[2016-17]Status: Disposed9/3/2021AY 2016-17
M/S. MADI BAI RAICHANDJI RATHOD CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 31/BANG/2020[2019-20]Status: Disposed9/3/2021AY 2019-20
MR. MUNIRAJU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 21/BANG/2020[2013-14]Status: Disposed9/3/2021AY 2013-14
M/S. METHA HEMANTHKUMAR ABHAYKUMAR (HUF),KOPPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY
ITA 1301/BANG/2019[2016-17]Status: Disposed9/3/2021AY 2016-17
M/S. TRISTAR HOTELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 1208/BANG/2019[2011-12]Status: Disposed9/3/2021AY 2011-12
M/S MUNEER ENTERPRISES,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 696/BANG/2018[2013-14]Status: Disposed9/3/2021AY 2013-14
M/S. MINERA STEEL AND POWER P. LTD.,BELLARY vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, BELLARY
ITA 695/BANG/2018[2014-15]Status: Disposed9/3/2021AY 2014-15
SOGO COMPUTERS PVT LTD,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS), BANGALORE
ITA 847/BANG/2017[2012-13]Status: Disposed9/3/2021AY 2012-13
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1498/BANG/2017[2013-14]Status: Disposed9/3/2021AY 2013-14
M/S SHILPA MEDICARE LTD.,RAICHUR vs ADDL.C.I.T., RAICHUR
ITA 1352/BANG/2015[2011-12]Status: Disposed9/3/2021AY 2011-12
M/S TRISTAR HOTELS PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX BANGALORE-7, BANGALORE
ITA 1089/BANG/2017[2012-13]Status: Disposed8/3/2021AY 2012-13
M/S. THOMSON REUTERS SOUTH ASIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1597/BANG/2016[2011-12]Status: Disposed8/3/2021AY 2011-12
DS- MAX PROPERTIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 665/BANG/2020[2016-17]Status: Disposed8/3/2021AY 2016-17