← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. ATUL DINESH SETH,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(3), BANGALORE
ITA 401/BANG/2020[2012-13]Status: Disposed8/3/2021AY 2012-13
SRI. ATUL DINESH SETH,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(3), BANGALORE
ITA 400/BANG/2020[2011-12]Status: Disposed8/3/2021AY 2011-12
SRI. ATUL DINESH SETH,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(3), BANGALORE
ITA 399/BANG/2020[2010-11]Status: Disposed8/3/2021AY 2010-11
M/S CAPGEMINI SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 783/BANG/2019[2012-13]Status: Disposed8/3/2021AY 2012-13
M/S J P DISTILLERIES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 51/BANG/2019[2011-12]Status: Disposed8/3/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BRINDAVAN BEVERAGES PRIVATE LIMITED, BANGALORE
ITA 2508/BANG/2019[2008-09]Status: Disposed8/3/2021AY 2008-09
M/S. TRANSPOSE SOLUTIONS (INDIA) PRIVATE LIMITED,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, CPC, TDS, BENGALURU
ITA 2200/BANG/2019[2013-14]Status: Disposed8/3/2021AY 2013-14
M/S. L K TRUST,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 8(1), BENGALURU
ITA 1968/BANG/2019[2009-10]Status: Disposed8/3/2021AY 2009-10
M/S. L K TRUST,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 8(1), BENGALURU
ITA 1967/BANG/2019[2008-09]Status: Disposed8/3/2021AY 2008-09
M/S. L K TRUST,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 8(1), BENGALURU
ITA 1966/BANG/2019[2002-03]Status: Disposed8/3/2021AY 2002-03
M/S. TRISTAR HOTELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1123/BANG/2019[2010-11]Status: Disposed8/3/2021AY 2010-11
M/S. TEKTRNIX (INDIA) PVT LTD,BENGALURU vs DEPUTYCOMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 822/BANG/2018[2013-14]Status: Disposed8/3/2021AY 2013-14
M/S MHM HOLDINGS PVT LTD,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-12, BANGALORE
ITA 371/BANG/2018[2009-10]Status: Disposed8/3/2021AY 2009-10
M/S LEPAKSHI KNOWLEDGE HUB PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1258/BANG/2018[2009-10]Status: Disposed8/3/2021AY 2009-10
FOUR SEASONS WINES LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BENGALURU
ITA 2568/BANG/2017[2012-13]Status: Disposed8/3/2021AY 2012-13
FOUR SEASONS WINES LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BENGALURU
ITA 2567/BANG/2017[2011-12]Status: Disposed8/3/2021AY 2011-12
M/S FIZA SHIPPING & LOGISTICS vs DCIT,
ITA 939/BANG/2013[2007-08]Status: Disposed8/3/2021AY 2007-08
M/S. JAYANTI BOTANICAL GARDENS,BANGALORE vs THE INCOME TAX OFFICER, WARD- 4(3)(3), BANGALORE
ITA 36/BANG/2020[2016-17]Status: Disposed4/3/2021AY 2016-17
SHRI. GAYATRI PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD- (1), BAGALKOT
ITA 170/BANG/2020[2013-14]Status: Disposed4/3/2021AY 2013-14
M/S. YASHASWINI MAHILA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(3), BANGALORE
ITA 159/BANG/2020[2016-17]Status: Disposed4/3/2021AY 2016-17
