← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -4(1)(1), BANGALORE vs M/S. KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE
ITA 1420/BANG/2019[2014-15]Status: Disposed4/3/2021AY 2014-15
M/S. KARNATAKA STATE FINANCIAL CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BENGALURU
ITA 1413/BANG/2019[2014-15]Status: Disposed4/3/2021AY 2014-15
M/S UNIQUE SHELTERS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 108/BANG/2019[2009-10]Status: Disposed4/3/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S APPLE INDIA PVT LTD, BANGALORE
ITA 538/BANG/2018[2009-10]Status: Disposed4/3/2021AY 2009-10
M/S KARNATAKA STATE FINANCIAL CORPORATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 3190/BANG/2018[2015-16]Status: Disposed4/3/2021AY 2015-16
M/S INGERSOLL-RAND TECHNOLOGIES AND SERVICES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE
ITA 2926/BANG/2018[2014-15]Status: Disposed4/3/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VERISIGN SERVICES INDIA PVT LTD, BANGALORE
ITA 2174/BANG/2017[2009-10]Status: Disposed4/3/2021AY 2009-10
VERISIGN SERVICES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 2157/BANG/2017[2009-10]Status: Disposed4/3/2021AY 2009-10
ACIT, BANGALORE vs M/S. ABB LIMITED, BANGALORE
ITA 755/BANG/2007[2001-02]Status: Disposed4/3/2021AY 2001-02
M/S. ABB LIMITED(FORMERLY ASEA BROWN BOVERI LIMITED),BANGALORE vs ACIT, BANGALORE
ITA 562/BANG/2007[2001-02]Status: Disposed4/3/2021AY 2001-02
SHRI GAURAV KANAUJIA,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(5), BANGALORE
ITA 9/BANG/2021[2012-13]Status: Disposed3/3/2021AY 2012-13
MR.NAVEEN CARIAPPA,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(4), BANGALORE
ITA 657/BANG/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
SRI. K. CHANDRASHEKAR REDDY,BENGALURU vs THE INCOME TAX OFFICER, WARD- 1(3)(2), BENGALURU
ITA 2363/BANG/2019[2010-11]Status: Disposed3/3/2021AY 2010-11
SRI. K. CHANDRASHEKAR REDDY,BENGALURU vs THE INCOME TAX OFFICER, WARD- 1(3)(2), BANGALORE
ITA 2362/BANG/2019[2009-10]Status: Disposed3/3/2021AY 2009-10
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 4, BANGALORE vs M/S. MAHINDRA ELECTRIC VEHICLES LIMITED, BANGALORE
ITA 2252/BANG/2019[2012-13]Status: Disposed3/3/2021AY 2012-13
SHRI PETER CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 2389/BANG/2018[2012-13]Status: Disposed3/3/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs SHRI PETER CADDY, BANGALORE
ITA 1633/BANG/2018[2012-13]Status: Disposed3/3/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs SHRI PETER CADDY, BANGALORE
ITA 1632/BANG/2018[2010-11]Status: Disposed3/3/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs SHRI PETER CADDY, BANGALORE
ITA 1631/BANG/2018[2009-10]Status: Disposed3/3/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs SHRI PETER CADDY, BANGALORE
ITA 1630/BANG/2018[2008-09]Status: Disposed3/3/2021AY 2008-09