← All Benches
ITAT Bangalore Bench
18,481 judgments
NTT DATA GLOBAL DELIVERY SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 522/BANG/2017[2012-13]Status: Disposed3/3/2021AY 2012-13
M/S WEBEX COMMUNICATIONS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2841/BANG/2017[2013-14]Status: Disposed3/3/2021AY 2013-14
ASTRAZENECA INDIA PRVIATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1167/BANG/2017[2005-06]Status: Disposed3/3/2021AY 2005-06
FIBERLINK SOFTWARE PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 239/BANG/2016[2011-12]Status: Disposed3/3/2021AY 2011-12
SMT. SUMA SRIDHAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1556/BANG/2016[2006-07]Status: Disposed3/3/2021AY 2006-07
SMT. SUMA SRIDHAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1555/BANG/2016[2006-07]Status: Disposed3/3/2021AY 2006-07
M/S JAICO AUTOMOBILE ENGINEERING COMPANY PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1254/BANG/2016[2011-12]Status: Disposed3/3/2021AY 2011-12
M/S JAICO AUTOMOBILE ENGINEERING COMPANY PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1253/BANG/2016[2006-07]Status: Disposed3/3/2021AY 2006-07
DCIT, BANGALORE vs M/S AOL ONLINE INDIA PVT. LTD., BANGALORE
ITA 408/BANG/2015[2010-11]Status: Disposed3/3/2021AY 2010-11
SHRI. JEEVAN BISHNOI,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(3)(1), BANGALORE
ITA 457/BANG/2020[2015-16]Status: Disposed2/3/2021AY 2015-16
LATE SRI. SURESH SHARMA, REPRESENTED BY L/R SMT. CHANDRA SHARMA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE
ITA 327/BANG/2020[2010-11]Status: Disposed2/3/2021AY 2010-11
LATE SRI. SURESH SHARMA, REPRESENTED BY L/R SMT. CHANDRA SHARMA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE
ITA 326/BANG/2020[2009-10]Status: Disposed2/3/2021AY 2009-10
M/S. TOYOTA KIRLOSKAR MOTORS PRIVATE LIMITED,RAMANAGARA vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE- 1, BANGALORE
ITA 223/BANG/2020[2008-09]Status: Disposed2/3/2021AY 2008-09
SMT. ANASUYA BASI REDDY,BANGALORE vs INCOME TAX OFFICER, WARD- 7(3), BANGALORE
ITA 193/BANG/2020[2008-09]Status: Disposed2/3/2021AY 2008-09
M/S PRESTIGE ESTATES PROJECTS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(1), BANGALORE
ITA 813/BANG/2019[2014-15]Status: Disposed2/3/2021AY 2014-15
GHODAWAT REALTY PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BNAGALORE
ITA 421/BANG/2019[2014-15]Status: Disposed2/3/2021AY 2014-15
SRI.B MADHUSUDHAN REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
ITA 336/BANG/2019[2012-13]Status: Disposed2/3/2021AY 2012-13
SHRI. VINAY JAIN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 2237/BANG/2019[2011-12]Status: Disposed2/3/2021AY 2011-12
SHRI. N. SANTOSH & OTHERS (LEGAL HEIRS OF LATE SHRI. NARAYANAPPA. D),BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE
ITA 2103/BANG/2019[2013-14]Status: Disposed2/3/2021AY 2013-14
M/S. IRIS CABLE AND BROADBAND PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITA 1702/BANG/2019[2015-16]Status: Disposed2/3/2021AY 2015-16
