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M/S. THOMSON REUTERS SOUTH ASIA PRIVATE LIMITED,BANGALORE vs. JOINT COMMISSIONER OF INCOME-TAX, BANGALORE
M/S. THOMSON REUTERS SOUTH ASIA PRIVATE LIMITED,BANGALORE vs. JOINT COMMISSIONER OF INCOME-TAX, BANGALORE
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ITA 1597/BANG/2016
Status: Disposed
ITAT Bangalore
08 March 2021
AY 2011-12
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M/S. THOMSON REUTERS SOUTH ASIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, BANGALORE | BharatTax