← All Benches
ITAT Bangalore Bench
18,481 judgments
RADISYS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 94/BANG/2016[2011-12]Status: Disposed14/6/2021AY 2011-12
AUTOLIV INDIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 436/BANG/2016[2011-12]Status: Disposed14/6/2021AY 2011-12
ASST.C.I.T., BANGALORE vs M/S MPHASIS LIMITED, BANGALORE
ITA 429/BANG/2015[2010-11]Status: Disposed14/6/2021AY 2010-11
ANALOG DEVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 38/BANG/2015[2010-11]Status: Disposed14/6/2021AY 2010-11
AUTO DESK ASIA PTE LTD.,BANGALORE vs ASST. DIT,
ITA 1758/BANG/2013[2010-11]Status: Disposed14/6/2021AY 2010-11
M/S. CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,SPECIAL RANGE-2, BANGALORE
ITA 2614/BANG/2019[2015-16]Status: Disposed8/6/2021AY 2015-16
SHRI. RAJIV KUMAR BHUTRA,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
ITA 44/BANG/2021[2014-15]Status: Disposed23/4/2021AY 2014-15
SHRI. SANJIV BHUTRA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 43/BANG/2021[2014-15]Status: Disposed23/4/2021AY 2014-15
M/S SOBHA CITY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(2), BANGALORE
ITA 2936/BANG/2018[2014-15]Status: Disposed22/4/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE vs M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION, BANGALORE
ITA 1618/BANG/2018[2014-15]Status: Disposed22/4/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE vs M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION, BANGALORE
ITA 1617/BANG/2018[2013-14]Status: Disposed22/4/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE vs M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION, BANGALORE
ITA 1616/BANG/2018[2012-13]Status: Disposed22/4/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE vs M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION, BANGALORE
ITA 1615/BANG/2018[2011-12]Status: Disposed22/4/2021AY 2011-12
M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1603/BANG/2018[2014-15]Status: Disposed22/4/2021AY 2014-15
M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1602/BANG/2018[2013-14]Status: Disposed22/4/2021AY 2013-14
M/S BANGALORE METROPOLITAN TRANSPORT CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1601/BANG/2018[2012-13]Status: Disposed22/4/2021AY 2012-13
M/S BANGALORE METROPOLITIAN TRANSPORT CORPORATION,BANGALORE vs ADDITIONAL DIRECTOR OF INCOME TAX RANGE-17, BANGALORE
ITA 1600/BANG/2018[2011-12]Status: Disposed22/4/2021AY 2011-12
CITRIX SYSTEMS ASIA PACIFIC PROPRIETARY LTD.,BANGALORE vs ITO, BANGALORE
ITA 477/BANG/2015[2009-10]Status: Disposed22/4/2021AY 2009-10
CITRIX SYSTEMS ASIA PACIFIC PROPRIETARY LTD.,BANGALORE vs ITO, BANGALORE
ITA 476/BANG/2015[2008-09]Status: Disposed22/4/2021AY 2008-09
ACIT, BANGALORE vs M/S. THE ESTATE, BANGALORE
ITA 343/BANG/2008[1997-98]Status: Disposed22/4/2021AY 1997-98