← All Benches
ITAT Bangalore Bench
18,481 judgments
SRIKANT PARASRAMPURIA,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1729/BANG/2017[2011-12]Status: Disposed22/6/2021AY 2011-12
THE RAICHUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD,RAICHUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR
ITA 381/BANG/2017[2013-14]Status: Disposed18/6/2021AY 2013-14
E KRISHNAPPA & COMPANY,BANGALORE vs INCOME TAX OFFICER, WARD- 8(4), BANGALORE
ITA 1885/BANG/2019[2005-06]Status: Disposed16/6/2021AY 2005-06
SRI. KRISHNAMURTHY RAO,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITA 1182/BANG/2019[2013-14]Status: Disposed16/6/2021AY 2013-14
MAGMA DESIGN AUTOMATION INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 462/BANG/2017[2010-11]Status: Disposed16/6/2021AY 2010-11
SMT PRAMEELA KRISHNA,MYSORE vs ITO, MYSORE
ITA 767/BANG/2008[2004-05]Status: Disposed16/6/2021AY 2004-05
SMT PRAMEELA KRISHNA,MYSORE vs ITO, MYSORE
ITA 766/BANG/2008[2003-04]Status: Disposed16/6/2021AY 2003-04
SMT PRAMEELA KRISHNA,MYSORE vs ITO, MYSORE
ITA 765/BANG/2008[2000-01]Status: Disposed16/6/2021AY 2000-01
SMT PRAMEELA KRISHNA,MYSORE vs ITO, MYSORE
ITA 764/BANG/2008[1999-00]Status: Disposed16/6/2021AY 1999-00
M/S. INDIINFRABUILD CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 3(1)(4), BANGALORE
ITA 329/BANG/2020[2016-17]Status: Disposed15/6/2021AY 2016-17
M/S KEN CONSULTING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 301/BANG/2019[2012-13]Status: Disposed15/6/2021AY 2012-13
M/S KEN CONSULTING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 300/BANG/2019[2012-13]Status: Disposed15/6/2021AY 2012-13
DCIT vs M/S 3M INDIA LTD., BANGALORE
ITA 796/BANG/2013[2007-08]Status: Disposed15/6/2021AY 2007-08
3M INDIA LTD. vs ADDL.C.I.T.,
ITA 780/BANG/2013[2007-08]Status: Disposed15/6/2021AY 2007-08
AUTODESK ASIA PTE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(1), BANGALORE
ITA 27/BANG/2021[2017-18]Status: Disposed14/6/2021AY 2017-18
M/S MICROSHIP TECHNOLOGY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 323/BANG/2019[2010-11]Status: Disposed14/6/2021AY 2010-11
M/S. KHADEER AHMED KHAN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(2)(1), BANGALORE
ITA 2115/BANG/2019[2012-13]Status: Disposed14/6/2021AY 2012-13
M/S SEVENSEAS GLOBAL EXPRESS LOGISTICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 198/BANG/2019[2013-14]Status: Disposed14/6/2021AY 2013-14
M/S. THE PUTTUR PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED,DAKSHINA KANNADA vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1449/BANG/2019[2016-17]Status: Disposed14/6/2021AY 2016-17
M/S BIOCON LIMITED,BANGALORE vs INCOME TAX OFFICER(TDS) LTU, BANGALORE
ITA 2865/BANG/2018[2013-14]Status: Disposed14/6/2021AY 2013-14
