← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S. INFOSYS LIMITED, BANGALORE
ITA 658/BANG/2020[2012-13]Status: Disposed24/6/2021AY 2012-13
QUALITY ENGINEERING AND SOFTWARE TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 189/BANG/2017[2012-13]Status: Disposed24/6/2021AY 2012-13
THE KARNATAKA JUDICIAL OFFICERS CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(2)(3), BANGALORE
ITA 58/BANG/2021[2016-17]Status: Disposed23/6/2021AY 2016-17
SHRI. JITENDRA VIRWANI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 47/BANG/2021[2003-04]Status: Disposed23/6/2021AY 2003-04
SHRI. JITENDRA VIRWANI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 46/BANG/2021[2002-03]Status: Disposed23/6/2021AY 2002-03
SRI BHARANI CONSTRUCTION,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE
ITA 743/BANG/2020[2015-16]Status: Disposed23/6/2021AY 2015-16
SRI BHARANI CONSTRUCTIONS,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD-3(2), BENGALURU
ITA 742/BANG/2020[2014-15]Status: Disposed23/6/2021AY 2014-15
SRI BHARANI CONSTRUCTIONS,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE
ITA 741/BANG/2020[2013-14]Status: Disposed23/6/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE vs M/S. GEMINI GRAPHICS LIMITED, BANGALORE
ITA 325/BANG/2020[2014-15]Status: Disposed23/6/2021AY 2014-15
M/S LAM RESEARCH (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 458/BANG/2019[2007-08]Status: Disposed23/6/2021AY 2007-08
M/S. P. N. RAO,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), BENGALURU
ITA 2327/BANG/2019[2009-10]Status: Disposed23/6/2021AY 2009-10
SRI. S V LAKSHMI NARAYANA (HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE
ITA 2083/BANG/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
M/S DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,BIDAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA
ITA 185/BANG/2019[2012-13]Status: Disposed23/6/2021AY 2012-13
V.ANANTHA KUMAR,CHAMARAJANAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-9(1), BANGALORE
ITA 717/BANG/2018[2008-09]Status: Disposed23/6/2021AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU vs M/S. SLK GLOBAL BPO SERVICES PRIVATE LIMITED, BENGALURU
ITA 1840/BANG/2018[2012-13]Status: Disposed23/6/2021AY 2012-13
M/S XINDIA STEELS LTD,KOPPAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1605/BANG/2018[2013-14]Status: Disposed23/6/2021AY 2013-14
M/S. AKSHAYAKALPA FARMS AND FOODS PVT LTD,TIPTUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 2714/BANG/2017[2004-15]Status: Disposed23/6/2021AY 2004-15
TEXTRON INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1342/BANG/2017[2008-09]Status: Disposed23/6/2021AY 2008-09
M/S NICE LTD,ISRAEL vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)INTEERNATIONAL TAXATION, BANGALORE
ITA 289/BANG/2018[2014-15]Status: Disposed22/6/2021AY 2014-15
M/S NICE LTD,ISRAEL vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2) INTERNATIONAL TAXATION, BANGALORE
ITA 287/BANG/2018[2012-13]Status: Disposed22/6/2021AY 2012-13
