← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S NOVOZYMES SOUTH ASIA PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-5(1)(1), BANGALORE
ITA 894/BANG/2018[2012-13]Status: Disposed29/6/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S OLIVE LIFESCIENCES PVT LTD, BANGALORE
ITA 399/BANG/2017[2012-13]Status: Disposed29/6/2021AY 2012-13
M/S. WAVE MECHANICS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 2032/BANG/2019[2015-16]Status: Disposed28/6/2021AY 2015-16
ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT, BANGALORE
ITA 1688/BANG/2017[2009-10]Status: Disposed28/6/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX LTU, CIRCLE-1, BANGALORE vs M/S ROBERT BOSCH ENGINEERING & BUSINESS SOLUTIONS LTD, BANGALORE
ITA 1659/BANG/2017[2009-10]Status: Disposed28/6/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S CENTURY REAL ESTATE HOLDINGS PVT LTD, BANGALORE
ITA 1583/BANG/2017[2009-10]Status: Disposed28/6/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE 1(1), BENGALURU vs M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED, BENGALURU
ITA 2291/BANG/2019[2010-11]Status: Disposed25/6/2021AY 2010-11
MACH AERO COMPONENTS PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, RANGE-4, BENGALURU
ITA 2022/BANG/2019[2015-16]Status: Disposed25/6/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/SLMG BRANDS INDIA PVT LTD, BANGALORE
ITA 3293/BANG/2018[2009-10]Status: Disposed25/6/2021AY 2009-10
M/S LMG BRANDS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 3242/BANG/2018[2009-10]Status: Disposed25/6/2021AY 2009-10
M/S. EVOLVING SYSTEMS NETWORK INDIA PVT. LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BENGALURU
ITA 2751/BANG/2017[2013-14]Status: Disposed25/6/2021AY 2013-14
CENTURY JOINT DEVELOPMENT PVT. LTD.,BANGALORE vs INCOME TAX OFFICER, WARD 2(1)(1), BANGALORE
ITA 1033/BANG/2017[2012 - 13]Status: Disposed25/6/2021
SMT. KAVITHA KAMLESH SHAH,BANGALORE vs ACIT-CIRCLE-6(1), BANGALORE
ITA 1509/BANG/2016[2009-2010]Status: Disposed25/6/2021AY 2009-2010
SMT. KAVITHA KAMLESH SHAH,BANGALORE vs ACIT-CIRCLE-6(1), BANGALORE
ITA 1508/BANG/2016[2007-2008]Status: Disposed25/6/2021AY 2007-2008
SRI. H.S. SURESH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 36/BANG/2021[2007-08]Status: Disposed24/6/2021AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE vs M/S. INFOSYS LIMITED, BANGALORE
ITA 155/BANG/2021[2016-17]Status: Disposed24/6/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE vs M/S. INFOSYS LIMITED, BANGALORE
ITA 154/BANG/2021[2015-16]Status: Disposed24/6/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE vs M/S. INFOSYS LIMITED, BANGALORE
ITA 153/BANG/2021[2014-15]Status: Disposed24/6/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE vs M/S. INFOSYS LIMITED, BANGALORE
ITA 152/BANG/2021[2013-14]Status: Disposed24/6/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S.INFOSYS LIMITED, BANGALORE
ITA 659/BANG/2020[2016-17]Status: Disposed24/6/2021AY 2016-17