← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S JYOTHI GAS AGENCY,DAVANGERE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), DAVANAGERE
ITA 2875/BANG/2017[2012-13]Status: Disposed6/7/2021AY 2012-13
INCOME TAX OFFICER, WARD- 6(3)(1), BANGALORE vs SRI. VIDYARANYA PUJAR, BENGALURU
ITA 738/BANG/2020[2014-15]Status: Disposed5/7/2021AY 2014-15
M/S. INFORMATICA LLC,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITA 913/BANG/2019[2016-17]Status: Disposed5/7/2021AY 2016-17
M/S P. BALASUBBA SETTY & SON,HOSPET vs PR. CIT, GULBARGA
ITA 417/BANG/2016[2012-13]Status: Disposed5/7/2021AY 2012-13
BHARATHI EDUCATION TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE- 1, BANGALORE
ITA 586/BANG/2020[2013-14]Status: Disposed2/7/2021AY 2013-14
M/S. CYBERTECH B.V (NOW MERGED WITH NICE NETHERLANDS B.V.),ALKMAAR vs JOINT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITA 1514/BANG/2019[2013-14]Status: Disposed2/7/2021AY 2013-14
M/S INDO GOLD MINES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 92/BANG/2018[2013-14]Status: Disposed2/7/2021AY 2013-14
M/S CISCO SYSTEMS INTERNATIONAL B V,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2542/BANG/2018[2015-16]Status: Disposed2/7/2021AY 2015-16
M/S ALTISOURCE BUSINESS SOLUTIONS PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 208/BANG/2016[2011-12]Status: Disposed2/7/2021AY 2011-12
M/S UKN PROPERTIES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2012/BANG/2016[2011-12]Status: Disposed2/7/2021AY 2011-12
INDO GOLD MINES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1837/BANG/2016[2012-13]Status: Disposed2/7/2021AY 2012-13
M/S. ARCHANA TRADERS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(4), BANGALORE
ITA 408/BANG/2020[2011-12]Status: Disposed30/6/2021AY 2011-12
M/S. TOWN ESSENTIAL PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 7, BANGALORE
ITA 139/BANG/2020[2016-17]Status: Disposed30/6/2021AY 2016-17
M/S. UKN HOSPITALITY PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 7(1)(2), BENGALURU
ITA 2170/BANG/2019[2013-14]Status: Disposed30/6/2021AY 2013-14
SHRI PRADEEP VARMA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 1162/BANG/2019[2013-14]Status: Disposed30/6/2021AY 2013-14
M/S COMPAGNIE IBM FRANCE,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(INTERNATIONAL TAXATION), BANGALORE
ITA 2629/BANG/2018[2012-13]Status: Disposed30/6/2021AY 2012-13
M/S.ASM TECHNOLOGIES LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 66/BANG/2017[2012-13]Status: Disposed30/6/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HUBALLI vs HUBLI ELECTRICITY SUPPLY CO. LTD., HUBBALLI
ITA 570/BANG/2017[2012 - 13]Status: Disposed30/6/2021
M/S. NIKE INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 2809/BANG/2017[2013-14]Status: Disposed30/6/2021AY 2013-14
M/S NOVOZYMES SOUTH ASIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 895/BANG/2018[2013-14]Status: Disposed29/6/2021AY 2013-14
