← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. FIRE LUXUR DEVELOPERS PRIVATE LIMITED,KOLAR vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-3(1)(1), BANGALORE

ITA 2708/BANG/2018[2014-15]Status: Disposed12/7/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY vs TUNGABHADRA STEEL PRODUCTS LTD, HOSPET

ITA 259/BANG/2018[2008-2009]Status: Disposed12/7/2021AY 2008-2009

CITRIX SYSTEMS ASIA PACIFIC PROPRIETARY LIMITED,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION) WARD-1(1), BANGALORE

ITA 2432/BANG/2018[2014-15]Status: Disposed12/7/2021AY 2014-15

M/S CITRIX SYSTEMS ASIA PACIFIC PROPRIETARY LIMITED,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION) WARD-1(1), BANGALORE

ITA 2431/BANG/2018[2013-14]Status: Disposed12/7/2021AY 2013-14

M/S AIRBUS GROUP INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 1129/BANG/2018[2013-14]Status: Disposed12/7/2021AY 2013-14

ARM EMBEDDED TECHNOLOGIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 1824/BANG/2017[2013-14]Status: Disposed12/7/2021AY 2013-14

OCWEN FINANCIAL SOLUTIONS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE

ITA 153/BANG/2017[2012-13]Status: Disposed12/7/2021AY 2012-13

DCIT vs SASKEN NETWORK ENGG. LTD.,

ITA 547/BANG/2013[2007-08]Status: Disposed12/7/2021AY 2007-08

M/S SUBRAMANYA CONSTRUCTIONS AND DEVELOPMENT COMPANY LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 878/BANG/2017[2006-07]Status: Disposed7/7/2021AY 2006-07

M/S SUBRAMANYA CONSTRUCTIONS AND DEVELOPMENT COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 877/BANG/2017[2006-07]Status: Disposed7/7/2021AY 2006-07

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -6(3)(1), BANGALORE vs SHRI. NATVERLALSHAH SHAH NARENDRA, BANGALORE

ITA 346/BANG/2020[2016-17]Status: Disposed7/7/2021AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(3)(1), BANGALORE vs SHRI. GOVINDA REDDY DAYANANDA (HUF), BANGALORE

ITA 261/BANG/2020[2015-16]Status: Disposed7/7/2021AY 2015-16

M/S. PANCHAJANYA VIDYA PEETA WELFARE TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE

ITA 1545/BANG/2019[2015-16]Status: Disposed7/7/2021AY 2015-16

SHRI K PRADEEP,DAVANAGERE vs INCOME TAX OFFICER WARD-2, DAVANGERE

ITA 601/BANG/2018[2009-10]Status: Disposed7/7/2021AY 2009-10

PEROT SYSTEMS BUSINESS PROCESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE

ITA 1248/BANG/2015[2010-11]Status: Disposed7/7/2021AY 2010-11

JCIT, BANGALORE vs M/S PEROT SYSTEMS BUSINESS PROCESS SOLUTIONS INDIA PVT. LTD., BANGALORE

ITA 1246/BANG/2015[2010-11]Status: Disposed7/7/2021AY 2010-11

QLIKTECH INTERNATIONAL AB,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE

ITA 173/BANG/2021[2017-18]Status: Disposed6/7/2021AY 2017-18

M/S. TEJASVINI HOSPITAL AND SSIOT,MANGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MANGALURU

ITA 1002/BANG/2019[2015-16]Status: Disposed6/7/2021AY 2015-16

M/S. TEJASVINI HOSPITAL AND SSIOT,MANGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MANGALURU

ITA 1001/BANG/2019[2014-15]Status: Disposed6/7/2021AY 2014-15

M/S. TEJASVINI HOSPITAL AND SSIOT,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MANGALORE

ITA 1000/BANG/2019[2013-14]Status: Disposed6/7/2021AY 2013-14