← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S YUKEN INDIA LIMITED,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE
ITA 2730/BANG/2017[2009-10]Status: Disposed15/7/2021AY 2009-10
M/S SOGEFI MNR FILTRATION INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 757/BANG/2016[2012-13]Status: Disposed15/7/2021AY 2012-13
VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ACIT, BANGALORE
ITA 603/BANG/2014[2010-11]Status: Disposed15/7/2021AY 2010-11
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,CHIKKAMAGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 568/BANG/2020[2015-16]Status: Disposed14/7/2021AY 2015-16
SRI. VENKATARAMANAPPA RAVIKUMAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(2)(1), BANGALORE
ITA 2660/BANG/2019[2014-15]Status: Disposed14/7/2021AY 2014-15
SRI. G.M. MURALIDHAR (HUF) BY MANAGER, DAKSHAYANI MURALIDHAR,BENGALURU vs THE INCOME TAX OFFICER, WARD - 7(2)(4), BANGALORE
ITA 2425/BANG/2019[2016-17]Status: Disposed14/7/2021AY 2016-17
SRI. ATTHIALLY THIMAIAH GOPALRAJEGOWDA,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(4), BENGALURU
ITA 2380/BANG/2019[2014-15]Status: Disposed14/7/2021AY 2014-15
KARLE PROPERTIES,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-9, BANGALORE
ITA 201/BANG/2019[2012-13]Status: Disposed14/7/2021AY 2012-13
SMT.CHANDRAKALA SHASHIDAR,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 1039/BANG/2018[2014-15]Status: Disposed14/7/2021AY 2014-15
M/S I BRANDS BEVERAGES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 882/BANG/2019[2015-16]Status: Disposed13/7/2021AY 2015-16
JCIT, BANGALORE vs M/S BHARAT FRITZ WERNER LIMITED, BANGALORE
ITA 1185/BANG/2011[2008-09]Status: Disposed13/7/2021AY 2008-09
HOTEL OWNER'S CREDIT CO OPERATIVE SOCIETY,MYSURU vs INCOME TAX OFFICER, WARD- 1(1), MYSORE
ITA 100/BANG/2021[2015-16]Status: Disposed12/7/2021AY 2015-16
SMT. K.N. NANDINI,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE
ITA 292/BANG/2020[2011-12]Status: Disposed12/7/2021AY 2011-12
SMT. K.N. NANDINI,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE
ITA 291/BANG/2020[2010-11]Status: Disposed12/7/2021AY 2010-11
SMT. K.N. NANDINI,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE
ITA 290/BANG/2020[2009-10]Status: Disposed12/7/2021AY 2009-10
SMT. K. N. NANDINI,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BANGALORE
ITA 289/BANG/2020[2008-09]Status: Disposed12/7/2021AY 2008-09
M/S. OCWEN FINANCIAL SOLUTIONS PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-5, BENGALURU
ITA 2292/BANG/2019[2010-11]Status: Disposed12/7/2021AY 2010-11
M/S BWSSB RETIRED EMPLOYEES MEDICAL WELFARE ASSOCIATION,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 179/BANG/2019[2018-19]Status: Disposed12/7/2021AY 2018-19
SMT. KEMPANNA SHYLAJA,BANGALORE vs INCOME TAX OFFICER, WARD - 6(3)(1), BANGALORE
ITA 1105/BANG/2019[2013-14]Status: Disposed12/7/2021AY 2013-14
M/S AUOTDESK ASIA PTE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 3234/BANG/2018[2015-16]Status: Disposed12/7/2021AY 2015-16
