← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SAMSUNG R & D INSTITUTE INDIA _ BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE -2(1), BANGALORE
ITA 2656/BANG/2019[2019-20]Status: Disposed20/7/2021AY 2019-20
M/S. SAMSUNG R & D INSTITUTE INDIA- BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE -2(1), BANGALORE
ITA 2655/BANG/2019[2019-20]Status: Disposed20/7/2021AY 2019-20
M/S. SAMSUNG R & D INSTITUTE INDIA - BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE -2(1), BANGALORE
ITA 2654/BANG/2019[2019-20]Status: Disposed20/7/2021AY 2019-20
M/S. SAMSUNG R & D INSTITUTE INDIA - BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE -2(1), BANGALORE
ITA 2653/BANG/2019[2019-20]Status: Disposed20/7/2021AY 2019-20
M/S. SAMSUNG R & D INSTITUTE INDIA- BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE -2(1), BANGALORE
ITA 2652/BANG/2019[2018-19]Status: Disposed20/7/2021AY 2018-19
M/S. YESHODA ELECTRICALS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 10(1), BANGALORE
ITA 2647/BANG/2019[2007-08]Status: Disposed20/7/2021AY 2007-08
M/S. STAR ELECTRICALS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 10(1), BANGALORE
ITA 2646/BANG/2019[2007-08]Status: Disposed20/7/2021AY 2007-08
S.L. CHANDRASHEKAR,BENGALURU vs ASSISTANT COMISSIONER OF INCOME TAX, CIRCLE-6(2)(1), BENGALURU
ITA 763/BANG/2018[2013-14]Status: Disposed20/7/2021AY 2013-14
M/S. SRI KANNIKAPARAMESHWARI CO-OPERATIVE BANK LTD,DAVANGERE vs INCOME TAX OFFICER, TDS WARD, DAVANGERE
ITA 692/BANG/2020[2012-13]Status: Disposed19/7/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. CANADIAN INTERNATIONAL SCHOOL PRIVATE LIMITED, BANGALORE
ITA 2535/BANG/2019[2016-17]Status: Disposed16/7/2021AY 2016-17
NTT DATA GLOBAL DELIVERY SERVICES LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1487/BANG/2013[2005-06]Status: Disposed16/7/2021AY 2005-06
NAVODAYA EDUCATION TRUST,RAICHUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
ITA 49/BANG/2021[2015-16]Status: Disposed15/7/2021AY 2015-16
SRI. KUSHALRAJ GULECHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE
ITA 288/BANG/2020[2011-12]Status: Disposed15/7/2021AY 2011-12
JAGDISH PANDURAG NAYAK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 487/BANG/2019[2015-16]Status: Disposed15/7/2021AY 2015-16
M/S. SOGEFI ENGINE SYSTEMS INDIA PRIVATE LIMITED (FORMERLY KNOWN AS SOGEFI- MNR ENGINE SYSTEMS INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2089/BANG/2019[2016-17]Status: Disposed15/7/2021AY 2016-17
VIDYARANYA SEVA SANGHA,HUBBALLI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 1769/BANG/2019[2019-20]Status: Disposed15/7/2021AY 2019-20
M/S. SOGEFI ENGINE SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 1698/BANG/2019[2015-16]Status: Disposed15/7/2021AY 2015-16
M/S. SOGEFI ENGINE SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 1697/BANG/2019[2014-15]Status: Disposed15/7/2021AY 2014-15
M/S. SOGEFI ENGINE SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 1696/BANG/2019[2013-14]Status: Disposed15/7/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs SHRI SHAMANUR SHIVASHANKARAPPA, DAVANGERE
ITA 2045/BANG/2018[2007-08]Status: Disposed15/7/2021AY 2007-08
