← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ABB LIMITED(FORMERLY ASEA BROWN BOVERI LIMITED),BANGALORE vs ACIT, BANGALORE
ITA 791/BANG/2008[2003-04]Status: Disposed23/7/2021AY 2003-04
M/S. ABB LIMITED(FORMERLY ASEA BROWN BOVERI LIMITED),BANGALORE vs DCIT, BANGALORE
ITA 790/BANG/2008[2002-03]Status: Disposed23/7/2021AY 2002-03
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE- 1, MANGALURU vs M/S. GOA INDUSTRIAL DEVELOPMENT CORPORATION, PANAJI
ITA 1946/BANG/2019[2015-16]Status: Disposed22/7/2021AY 2015-16
VES MODEL CONVENT,TAVAREKERE vs INCOME TAX OFFICER, EXEMPTIONS, WARD- 2, BANGALORE
ITA 679/BANG/2020[2016-17]Status: Disposed22/7/2021AY 2016-17
GENERAL COMMODITIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CENTRE, BANGALORE
ITA 676/BANG/2020[2018-19]Status: Disposed22/7/2021AY 2018-19
TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LARGE TAX PAYERS UNIT, BNGALORE
ITA 592/BANG/2020[2006-07]Status: Disposed22/7/2021AY 2006-07
SRI. GOPALREDDY NARAYANREDDY,BANGALORE vs THE INCOME TAX OFFICER, WARD- 4(3)(4), BANGALORE
ITA 168/BANG/2020[2016-17]Status: Disposed22/7/2021AY 2016-17
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE vs M/S HUAWEI TECHNOLOGIES INDIA PVT LTD, BANGALORE
ITA 370/BANG/2019[2014-15]Status: Disposed22/7/2021AY 2014-15
M/S HUAWEI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 339/BANG/2019[2014-15]Status: Disposed22/7/2021AY 2014-15
SMT. SULOCHANA RAMESH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 1810/BANG/2019[2014-15]Status: Disposed22/7/2021AY 2014-15
SMT. SULOCHANA RAMESH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(2), BENGALURU
ITA 1809/BANG/2019[2012-13]Status: Disposed22/7/2021AY 2012-13
HEALTH ASYST PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2394/BANG/2018[2015-16]Status: Disposed22/7/2021AY 2015-16
M/S. STEER ENGINEERING PVT. LTD.,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME-TAX, RANGE-12, BENGALURU
ITA 2070/BANG/2018[2010-11]Status: Disposed22/7/2021AY 2010-11
SRI M B CHANDRAPPA,DAVANGERE vs THE INCOME TAX OFFICER WARD-2(1), DAVANGERE
ITA 1710/BANG/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
M/S TECNOTREE CONVERGENCE LTD.,GURGAON vs ACIT, HARIDWAR
ITA 2830/DEL/2013[2008-09]Status: Disposed22/7/2021AY 2008-09
M/S. SHIMOGA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,SHIMOGA vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE
ITA 91/BANG/2020[2010-11]Status: Disposed20/7/2021AY 2010-11
M/S. SHIMOGA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,SHIMOGA vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE
ITA 92/BANG/2020[2011-12]Status: Disposed20/7/2021AY 2011-12
THE INCOME TAX OFFICER (EXEMPTIONS), WARD- 1, BANGALORE vs M/S. GLOBAL CITY EDUCATIONAL TRUST, BANGALORE
ITA 695/BANG/2020[2016-17]Status: Disposed20/7/2021AY 2016-17
SMT. POONAM GUPTA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE
ITA 627/BANG/2020[2015-16]Status: Disposed20/7/2021AY 2015-16
M/S. BPL MEDICAL TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 105/BANG/2020[2016-17]Status: Disposed20/7/2021AY 2016-17