← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S GOGGA GURUSANTHAIAH AND BROTHERS,HOSPET vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 3319/BANG/2018[2015-16]Status: Disposed28/7/2021AY 2015-16
M/S GOGGA GURUSANTHAIAH AND BROTHERS,HOSPET vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 3318/BANG/2018[2014-15]Status: Disposed28/7/2021AY 2014-15
M/S GOGGA GURUSANTHAIAH AND BROTHERS,HOSPET vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 3317/BANG/2018[2013-14]Status: Disposed28/7/2021AY 2013-14
SRI. MOHAMED IBRAHIM ANSARAHMED,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBLI
ITA 2749/BANG/2017[2013-14]Status: Disposed28/7/2021AY 2013-14
SYED MUSTAFA KAMALPASHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC - TDS, BANGALORE
ITA 332/BANG/2020[2015-16]Status: Disposed27/7/2021AY 2015-16
SYED MUSTAFA KAMALPASHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC - TDS, BANGALORE
ITA 331/BANG/2020[2014-15]Status: Disposed27/7/2021AY 2014-15
SYED MUSTAFA KAMALPASHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC - TDS, BANGALORE
ITA 330/BANG/2020[2013-14]Status: Disposed27/7/2021AY 2013-14
M/S EXIDE LIFE INSURANCE COMPANY LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 839/BANG/2019[2013-14]Status: Disposed27/7/2021AY 2013-14
M/S. QUEST SOFTWARE INTERNATIONAL LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE
ITA 2531/BANG/2019[2016-17]Status: Disposed27/7/2021AY 2016-17
SHRI RAVINDRA KUMAR SETHIA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE
ITA 102/BANG/2021[2014-15]Status: Disposed23/7/2021AY 2014-15
M/S. A. SHAMA RAO FOUNDATION,MANGALORE vs THE CHIEF COMMISSIONER OF INCOME TAX, PANAJI, GOA
ITA 628/BANG/2020[2017-18]Status: Disposed23/7/2021AY 2017-18
M/S. KADABA SAHAKARI VYAVASAYIKA BANK LIMITED,KADABA vs INCOME TAX OFFICER, WARD - 1, PUTTUR
ITA 210/BANG/2020[2016-17]Status: Disposed23/7/2021AY 2016-17
M/S. SRINAGARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(5), BANGALORE
ITA 163/BANG/2020[2016-17]Status: Disposed23/7/2021AY 2016-17
M/S. SRINAGARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(5), BANGALORE
ITA 162/BANG/2020[2015-16]Status: Disposed23/7/2021AY 2015-16
M/S MYSORE CO-OPERATIVE BANK LIMITED,MYSORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2, MYSORE
ITA 904/BANG/2019[2012-13]Status: Disposed23/7/2021AY 2012-13
M/S SAMRUDHI DEVELOPERS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 2272/BANG/2018[2013-14]Status: Disposed23/7/2021AY 2013-14
M/S SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 684/BANG/2017[2012-13]Status: Disposed23/7/2021AY 2012-13
DCIT, BANGALORE vs M/S EVERGLADES, BANGALORE
ITA 347/BANG/2012[2007-08]Status: Disposed23/7/2021AY 2007-08
ACIT, BANGALORE vs M/S. ABB LIMITED, BANGALORE
ITA 897/BANG/2008[2003-04]Status: Disposed23/7/2021AY 2003-04
ACIT, BANGALORE vs M/S. ABB LIMITED, BANGALORE
ITA 896/BANG/2008[2002-03]Status: Disposed23/7/2021AY 2002-03
